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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Kerala - Subsection

Section 60(2)(iii) in A.P.J. Abdul Kalam Technological University Act, 2015

(iii)that the number of students admitted for courses of study shall not exceed the limits prescribed from time to time, by die University, the Government, Central or State Councils or authorities in the concerned discipline as the case may be;