Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(7) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001 (7)The return mentioned in sub-rule (6) shall be handled as a secret document and the provision of rule (11) shall as far as may be apply to the said return also.
