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[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of West Bengal - Subsection

Section 249(2) in Siliguri Municipal Corporation Act, 1990

(2)In every place used for manufacture, preparation, storage or packing for sale of any article of food or drug, such articles of food or drug or any receptacle and material used for such manufacture, preparation, storage or packing shall be protected from dust, flies and other insects by such measure as may be specified by the Corporation in this behalf.