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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(j) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(j)Net recurring expenditure on games, physical education and other extra-curricular activity e.g. camps, annual functions (including prizes), dramatics, educational tours, excursions and social services.