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Union of India - Section

Section 7 in Amalgamation of Vijaya Bank and Dena Bank with Bank of Baroda Scheme, 2019

7. Name of the corresponding new bank on amalgamation.

- Upon amalgamation of the Transferor Bank 1 and the Transferor Bank 2 with the Transferee Bank, the surviving entity being the Transferee Bank shall be known by the name "Bank of Baroda".