Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 19 in Assam Shops and Establishments Act, 1971

19. Prohibition of employment of children.

- No child shall be required or allowed to work in any establishment except as an apprentice in such employment as may be specified by the State Government.