Allahabad High Court
Syed Viqar Husain vs Aligarh Muslim University Aligarh And ... on 2 April, 2010
Author: Amreshwar Pratap Sahi
Bench: Amreshwar Pratap Sahi
Court No. - 26 Case :- WRIT - A No. - 15789 of 2007 Petitioner :- Syed Viqar Husain Respondent :- Aligarh Muslim University Aligarh And Another Petitioner Counsel :- Syed Ali Murtaza,Syed Hasan Mujtaba Respondent Counsel :- Smt. Sunita Agrawal,S.C. Hon'ble Amreshwar Pratap Sahi,J.
Shruti Malviya holding brief of Smt. Sunita Agrawal for the respondent-Aligarh Muslim University Aligarh prays further time to file counter affidavit. As last major two weeks and no more time is granted to file counter affidavit, list immediately thereafter.
Order Date :- 2.4.2010 Sahu