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[Cites 0, Cited by 0] [Section 689] [Entire Act]

Bengal Presidency - Subsection

Section 689(a) in Police Regulations, Bengal , 1943

(a)The officers named below are competent to indent for guards or escorts for the purpose of guarding or escorting prisoners, lunatics or treasure, currency notes, etc., opium, liquor in bond, and other valuable property of the Crown :-