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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1)(a) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(a)laying down the number of members required to form a quorum and the procedure to be observed at the meetings;