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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(iii) in The Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994

(iii)to create public awareness against the practice of pre-conception sex selection and pre-natal determination of sex of foetus leading to female foeticide;