395. Information of convicts made P.R. to be sent to station police. [§ 12, Act V, 1861].
- The Superintendent shall send information to the police station officer of all convicted persons resident in such station who have been made P.R. and the station officer shall enter the letters "F.P." in red ink against the names of such persons in the Village Crime Note-Book. The Court officer shall communicate to the station officer the F.P. formula to be noted in the conviction sheet.
