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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

26. Constitution of committees.

- The authorities of the University may constitute such committees with such terms of reference as may be necessary for specific tasks to be performed by such committees. The constitution of such committees, powers to be exercised and duties to be performed shall be such as may be specified by the Statutes.