Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 47 in Gujarat Irrigation and Drainage Rules, 2014 47. Marking of sanctioned area on plan. - The area for which the water has been sanctioned by the Canal Officer shall be marked on a plan which shall be signed by the applicant.
