Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 101] [Entire Act]

Union of India - Section

Section 18 in The Wakf Act, 1995

18. Committees of the Board.—

(1)The Board may, whenever it considers necessary, establish either generally or for a particular purpose or for any specified area or areas committees for the supervision of auqaf.
(2)The Constitution, functions and duties and the term of office of such committees shall be determined from time to time by the Board:Provided that it shall not be necessary for the members of such committees to be members of the Board.