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[Cites 0, Cited by 2] [Section 29(6)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(6)(a) in The Maharashtra Village Panchayats Act, 1959

(a)where there is no dispute regarding the genuineness, after the expiry of seven days from the date on which it is placed before the meeting of the panchayat;