Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245] [Entire Act] State of Haryana - Subsection Section 245(3) in The Haryana Municipal Act, 1973 (3)Every committee shall submit such periodical reports to the Deputy Commissioner or other authority as the State Government may direct.
