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Bombay High Court

Dr. Omprakash Lalbaji Kingaonkar vs The State Of Maharashtra And Another on 7 March, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                 1                              DPT-WP-07.03.2024.doc



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD
                                       CORAM         :   MANGESH S. PATIL &
                                                         SHAILESH P. BRAHME, JJ.
                                           DATE      :   7 MARCH 2024
PER COURT :
.     Due to paucity of time, the following matters are adjourned to the
dates mentioned against them.

2. Interim relief/undertaking/statement, if any, in these matters except the order of this Court granting exemption from appearance before the Trial Court, shall continue till next date.

Matters Date 993 CRIMINAL APPLICATION NO. 3150 OF 2022 994 CRIMINAL APPLICATION NO. 3376 OF 2022 18.04.2024 995 CRIMINAL APPLICATION NO. 4031 OF 2022 996 CRIMINAL APPLICATION NO. 4068 OF 2022 997 CRIMINAL APPLICATION NO. 4302 OF 2022 998 CRIMINAL APPLICATION NO. 4 OF 2023 999 CRIMINAL APPLICATION NO. 504 OF 2023 19.04.2024 1000 CRIMINAL APPLICATION NO. 598 OF 2023 1001 CRIMINAL APPLICATION NO. 850 OF 2023 1002 CRIMINAL APPLICATION NO. 874 OF 2023 1004 CRIMINAL APPLICATION NO. 914 OF 2023 WITH CRIMINAL APPLICATION NO. 913 OF 2023 1005 CRIMINAL APPLICATION NO. 1019 OF 2023 22.04.2024 1006 CRIMINAL APPLICATION NO. 1037 OF 2023 1007 CRIMINAL APPLICATION NO. 1439 OF 2023 1008 CRIMINAL APPLICATION NO. 1480 OF 2023 1009 CRIMINAL APPLICATION NO. 1515 OF 2023 1010 CRIMINAL APPLICATION NO. 1517 OF 2023 23.04.2024 1011 CRIMINAL APPLICATION NO. 1522 OF 2023 1012 CRIMINAL APPLICATION NO. 1526 OF 2023 1013 CRIMINAL APPLICATION NO. 1549 OF 2023 1014 CRIMINAL APPLICATION NO. 1991 OF 2023 1015 CRIMINAL APPLICATION NO. 2139 OF 2023 24.04.2024 1016 CRIMINAL APPLICATION NO. 2275 OF 2023 1017 CRIMINAL APPLICATION NO. 2412 OF 2023 1018 CRIMINAL APPLICATION NO. 2513 OF 2023 2 DPT-WP-07.03.2024.doc 1019 CRIMINAL APPLICATION NO. 2553 OF 2023 1021 CRIMINAL APPLICATION NO. 2672 OF 2023 25.04.2024 1022 CRIMINAL APPLICATION NO. 2717 OF 2023 1023 CRIMINAL APPLICATION NO. 2726 OF 2023 WITH CRIMINAL APPLICATION NO. 2655 OF 2023 1024 CRIMINAL APPLICATION NO. 2743 OF 2023 1025 CRIMINAL APPLICATION NO. 2771 OF 2023 1026 CRIMINAL APPLICATION NO. 2786 OF 2023 26.04.2024 1027 CRIMINAL APPLICATION NO. 2933 OF 2023 1028 CRIMINAL APPLICATION NO. 2948 OF 2023 1029 CRIMINAL APPLICATION NO. 2997 OF 2023 1030 CRIMINAL APPLICATION NO. 3009 OF 2023 1031 CRIMINAL APPLICATION NO. 3179 OF 2023 1032 CRIMINAL APPLICATION NO. 3892 OF 2023 1033 CRIMINAL APPLICATION NO. 4016 OF 2023 29.04.2024 1034 CRIMINAL APPLICATION NO. 4182 OF 2023 1035 CRIMINAL APPLICATION NO. 4336 OF 2023 1036 CRIMINAL APPLICATION NO. 4348 OF 2023 1038 CRIMINAL APPLICATION NO. 4536 OF 2023 1039 CRIMINAL APPLICATION NO. 4605 OF 2023 WITH CRIMINAL WRIT PETITION NO. 1500 OF 2023 1040 CRIMINAL APPLICATION NO. 2 OF 2024 1041 CRIMINAL APPLICATION NO. 35 OF 2024 1042 CRIMINAL APPLICATION NO. 36 OF 2024 30.04.2024 1043 CRIMINAL APPLICATION NO. 40 OF 2024 1044 CRIMINAL APPLICATION NO. 44 OF 2024 1045 CRIMINAL APPLICATION NO. 47 OF 2024 1046 CRIMINAL APPLICATION NO. 48 OF 2024 1047 CRIMINAL APPLICATION NO. 134 OF 2024 1048 CRIMINAL APPLICATION NO. 563 OF 2024 02.05.2024 WITH CRIMINAL APPLICATION NO. 4557 OF 2023 1049 CRIMINAL APPLICATION NO. 724 OF 2024 1050 CRIMINAL APPLICATION NO. 729 OF 2024 1051 CRIMINAL WRIT PETITION NO. 1058 OF 2017 WITH CRIMINAL APPLICATION NO. 2064 OF 2017 IN WP/703/2015 WITH CRIMINAL WRIT PETITION NO. 703 OF 2015 03.05.2024 1052 CRIMINAL WRIT PETITION NO. 168 OF 2021 1053 CRIMINAL WRIT PETITION NO. 932 OF 2021 1054 CRIMINAL WRIT PETITION NO. 1009 OF 2021 1055 CRIMINAL WRIT PETITION NO. 1018 OF 2021 1056 CRIMINAL WRIT PETITION NO. 1379 OF 2021 WITH CRIMINAL WRIT PETITION NO. 1424 OF 2021 06.05.2024 1057 CRIMINAL WRIT PETITION NO. 1421 OF 2021 1058 CRIMINAL WRIT PETITION NO. 1516 OF 2021 3 DPT-WP-07.03.2024.doc 1059 CRIMINAL WRIT PETITION NO. 111 OF 2022 1060 CRIMINAL WRIT PETITION NO. 293 OF 2022 06.05.2024 1061 CRIMINAL WRIT PETITION NO. 840 OF 2022 1062 CRIMINAL WRIT PETITION NO. 1620 OF 2022 1063 CRIMINAL WRIT PETITION NO. 1798 OF 2022 07.05.2024 1064 CRIMINAL WRIT PETITION NO. 554 OF 2023 1065 CRIMINAL WRIT PETITION NO. 1752 OF 2023 1066 CRIMINAL WRIT PETITION NO. 1757 OF 2023 WITH CRIMINAL WRIT PETITION NO. 1754 OF 2023 1067 CRIMINAL WRIT PETITION NO. 145 OF 2024 08.05.2024 1068 CRIMINAL WRIT PETITION NO. 186 OF 2024 1069 CRIMINAL WRIT PETITION NO. 192 OF 2024 [ SHAILESH P. BRAHME, J.] [ MANGESH S. PATIL, J.] Najeeb