Punjab-Haryana High Court
Arun Jain vs Union Of India And Anr on 11 September, 2019
Bench: Krishna Murari, Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Civil Writ Petition No.23855 of 2019 (O&M)
DATE OF DECISION: 11.09.2019
Arun Jain
.....Petitioner
versus
Union of India and another
.....Respondents
CORAM:- HON'BLE MR. JUSTICE KRISHNA MURARI, CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI, JUDGE
Present: Ms. Sumanpreet Aulakh, Advocate for the petitioner
..
KRISHNA MURARI, CHIEF JUSTICE: (Oral) At the outset, learned counsel for the petitioner made a request to permit withdrawal of this writ petition.
Prayer made is allowed. Petition accordingly stands dismissed as withdrawn.
(KRISHNA MURARI) CHIEF JUSTICE (ARUN PALLI) JUDGE 11.09.2019 parkash NOTE:
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