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Union of India - Section

Section 234 in The Income Tax Act, 1961

234. Tax paid by deduction or advance payment.

- [Omitted by the Direct Tax Laws (Amendment) Act, 1987 (4 of 1988), section 126 (w.e.f. 1-4-1989).][F.-Interest chargeable in certain cases] [ Inserted by Act 4 of 1988, Section 94 (w.e.f. 1.4.1989).]