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State of West Bengal - Section

Section 29 in West Bengal Municipal (Building) Rules, 2007

29. Prohibition of work at night.

— No person shall without obtaining permission from the Municipal Authority, erect, re-erect, alter or add to a building or execute any work between the hours of sunset and sunrise. The authority shall check that such permission will conform to the permissible noise level as per norms laid down by the West Bengal Pollution Control Board.