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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(12) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(12)New plate girders of standard designs need not be tested if those girders were inspected at the time of their manufacture by the Research, Design and Standards Organisation or any other inspecting agency and a certificate of satisfactory erection including the seating of the bearings and field riveting has been given.