Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(a) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002 (a)in determining the tariff for electricity for whole sale, bulk, grid or retail as the case may be
