Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Himachal Pradesh - Subsection Section 27(2)(i) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (i)where the sale is made by the producer himself to any person for his domestic consumption in quantity upto the prescribed limit;