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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(c) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)is holding such full time occupation that may not allow him/her to give necessary time and attention to the work of the committee as per the Act and its rules.