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[Cites 0, Cited by 0] [Section 6AAE(6)] [Section 6AAE] [Entire Act]

Union of India - Subsection

Section 6AAE(6)(b) in Income Tax Rules, 1962

(b)a note on the agricultural extension project undertaken by it during the previous year and the programme of agricultural extension project to be undertaken during the current year and the financial allocation for such programme; and