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State of Kerala - Section

Section 1 in Abkari Act, 1 of 1077

1. Short title.

- This Act may be cited as "the [Abkari Act] [Substituted for the words 'Cochin Abkari Act' by Act 10 of 1967.] 1 of 1077.Extent. - It extends to the whole of the [State of Kerala] [Substituted for the words 'Cochin State' by Act 10 of 1967.].[Commencement.- x x x ] [The paragraph 'and it shall come into force in any Taluk or other local area within the said State to such extent and from such date as the Diwan by Notification shall direct' omitted by Section 5 (C) of Act, 10 of 1967.]