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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 459 in The Coimbatore City Municipal Corporation Act, 1981

459. Publication of notifications.

- Save as otherwise provided, every notification issued under this Act shall be published also in Tamil:Provided that the Government shall have the power to direct that any such notification-
(i)shall be published either in Tamil or in English only;
(ii)shall, instead of being published in the Tamil Nadu Government Gazette, be published in any other manner specified by them.