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Bombay High Court

Mohammed Raees Khan vs Mv Golden Pride And Ors on 12 October, 2022

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 1676 OF 2022
                           In
             COMMERCIAL APPEAL 55 OF 2022

 Mohammed Raees Khan                                      ....PETITIONER
           V/S
 Mv Golden Pride And Ors                                ....RESPONDENT

WITH COMMERCIAL APPEAL LODGING NO. 27845 OF 2021 In INTERIM APPLICATION STAMP NO. 8290 OF 2021 M. V. Golden Pride ....PETITIONER V/S Gac Shipping (india) Pvt. Ltd. And 3 Ors ....RESPONDENT Mr. Shyam Kapadia along with Mr. Kunal S. Gaikwad for the Petitioner Mr. Kunal Naik i/by Mr. Bimal Rajshekhar for the Respondent No.1 Mr. Ajai Fernandes along with Ms. Sneha B. Pandey i/by M/s. Motiwalla & co for the Respondent No.2 CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 12th October, 2022 P.C. :

S. O. to 17/10/2022 .
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