Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2)(a) in The Orissa Luxury Tax Act, 1995

(a)the procedure for, and other matters (including provisions for payment of (fees) incidental to the disposal of appeal and revision under Section 15;