Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Chattisgarh - Subsection Section 10(4) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995 (4)Copy of the voters' list may be supplied to any person on payment of such fee as may be fixed by the Commission by a General or Special Order.
