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[Cites 0, Cited by 0] [Section 1238(4)] [Section 1238] [Entire Act]

Bengal Presidency - Subsection

Section 1238(4)(i) in Police Regulations, Bengal , 1943

(i)The bills of Circle Inspectors after being checked against their personal diaries, and items considered unnecessary having been struck out, will be similarly certified to by the Subdivisional Police Officer, where there is one, or by a gazetted officer at headquarters.