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Supreme Court - Daily Orders

Abhijeet Nand Kishore Singh vs Viveka Kumari Idar on 23 October, 2018

Bench: Kurian Joseph, A.M. Khanwilkar

     ITEM NO.17                                COURT NO.3                SECTION XVI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                   No(s).   1412/2017

     ABHIJEET NAND KISHORE SINGH                                          Petitioner(s)

                                                      VERSUS

     VIVEKA KUMARI IDAR                                                   Respondent(s)

     (IA 79321/2017)


     Date : 23-10-2018 These matters were called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR


     For Petitioner(s)                 Mr. Mukul Rohatgi,Sr.Adv.
                                       Mr. Sanjiv Sen,Sr.Adv.
                                       Mr. Siddharth Bhatnagar,Adv.
                                       Mr. R.N. Karanjawala,Adv.
                                       Mr. Debmalya Banerjee,Adv.
                                       Mr. A.S. Aman,Adv.
                                       Mr. Manish Sharma,Adv.
                                       Mr. Arvind Kapoor,Adv.
                                       Ms. Iqra Khalid,Adv.
                                       Mrs. Manik Karanjawala,Adv.
                                       For M/s. Karanjawala & Co.

     For Respondent(s)                 Ms.   Mrunalini Deshmukh,Adv.
                                       Mr.   Ankur Saigal,Adv.
                                       Mr.   Shubham Kulshreshtha,Adv.
                                       Mr.   E.C. Agrawala, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We direct the petitioner and the respondent to remain present before this Court on 30.10.2018.

Signature Not Verified

List on 30.10.2018.

Digitally signed by NARENDRA PRASAD Date: 2018.10.24 17:03:26 IST Reason:

(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR