Hsidc vs Jai Narain And Ors on 5 July, 2019

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Punjab-Haryana High Court

Hsidc vs Jai Narain And Ors on 5 July, 2019

Bench: G.S. Sandhawalia

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                 AT CHANDIGARH


                                            RFA No.8793 of 2014 (O&M)
                                            Date of decision: 05.07.2019


HSIDC (Now Haryana State Industrial & Infrastructure Development
Corporation Ltd.)                                    ....Appellant

                                        Versus

Jai Narain and others                                      ....Respondents


CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA


Present:    Mr. Pritam Singh Saini, Advocate
            Mr. Vishal Garg, Advocate for the HSIIDC.

            Mr. Arun Jain, Sr. Advocate with
            Mr. Amit Jain, Advocate
            Mr. Neeraj Jain, Sr. Advocate with
            Mr. Ajit Malik, Advocate
            Mr. Ashwani Talwar, Advocate and
            Mr. Aakash Shreedhar, Advocate
            Mr. Navneet Singh, Advocate
            Mr. Alok Jain, Advocate
            Mr. Manoj Yadav, Advocate
            Mr. R.S. Malik, Advocate
            Mr. R.S. Yadav, Advocate
            Mr. S.R. Hooda, Advocate
            Mr. S.P. Khatri, Advocate
            Mr. Virender Khatri, Advocate
            Mr. Gaurav Tyagi, Advocate for
            Mr. Ashok Tyagi, Advocate
            Mr. Ajit Singh Lamba, Advocate
            Mr. Gautam Kaile, Advocate for
            Mr. Ashwani Antil, Advocate
            Mr. Virender Rana, Advocate
            Ms. Parveen, Advocate for
            Mr. R.S. Budhwar, Advocate
            Mr. Praful Rana, Advocate for
            Mr. R.K. Arya, Advocate
            Mr. Rambir Yadav, Advocate
            Mr. Chirag Kundu, Advocate
            Mr. Sushil Jain, Advocate
            Mr. Suchin Kadyan, Advocate
            Mr. Ashwani Gaur, Advocate
            Mr. Vikram Punia, Advocate
            Mr. S.K. Sharma, Advocate for
            Mr. M.L. Sharma, Advocate


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             Mr. Ramesh Hooda, Advocate
             Mr. Karan Singh, Advocate
             Mr. Rahul Vats, Advocate, for the landowners.

             Mr. Sudeep Mahajan, Addl.A.G., Haryana.
             Mr. Abhinash Jain, AAG, Haryana.
             Ms. Vibha Tewari, AAG, Haryana.

             *****

G.S. SANDHAWALIA, J.

CM-13990-CI-2014 Application for impleading HSIDC (now Haryana State Industrial & Infrastructure Development Corporation Ltd.) as appellant has been filed.

In view of the averments made in the application, duly supported by affidavit of official, same is allowed.

CM stands disposed of.

RFA No.8793 of 2014 For the reasons assigned in detailed judgment of even date passed in RFA No.4101 of 2008 titled as "HSIDC (now Haryana State Industrial & Infrastructure Development Corporation) Vs. Rajesh Kumar-II & others", the present appeal is disposed of.





05.07.2019                                   (G.S. SANDHAWALIA)
pvd                                                  JUDGE


             Whether speaking/reasoned:       Yes/No
             Whether Reportable:              Yes/No




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