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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Meghalaya - Subsection

Section 16(2) in The Meghalaya School Education Act, 1981

(2)A student seeking admission for the first time in a recognised school in a class higher than Class I, shall not he admitted to that class if his age reduced by the number of years of normal study between that class and Class I or an equivalent class, falls short of six years.