Section 94(1)(a) in The Assam Co-operative Societies Rules, 1953

[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Assam - Subsection

Section 94(1)(a) in The Assam Co-operative Societies Rules, 1953

(a)evidence in support of the contention that the party is about to dispose of the whole or any part of his property or is about to remove the whole or part of his property from the local limits of the jurisdiction of the Registrar; and

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State of Assam - Subsection

Section 94(1)(a) in The Assam Co-operative Societies Rules, 1953