Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17CA(10)] [Section 17CA] [Entire Act] Union of India - Subsection Section 17CA(10)(c) in Income Tax Rules, 1962 (c)where such member or contributor is a Hindu undivided family, a member of that Hindu undivided family;