Section 14(1) in The Bengal State Aid To Industries Act, 1931
(1)The Board may make regulations in regard to the following matters, namely :-(i)the time and place of meetings ;(ii)the manner in which notice of meetings shall be given;(iii)the conduct of proceedings at meetings ;(iv)the division of duties among the members of the Board ;(v)the appointment, duties and procedure of special committees consisting wholly of members of the Board or partly of such members and partly of other persons; and(vi)generally, the carrying out of the purposes of this Act.
