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[Cites 0, Cited by 0] [Section 36A(1)] [Section 36A] [Entire Act]

Union of India - Subsection

Section 36A(1)(b) in The Banking Regulation Act, 1949

(b)whose licence has been cancelled under section 22, whether before or after the commencement of the Banking Companies (Amendment) Act, 1959 (33 of 1959).