Delhi High Court - Orders
Insha Minor Through Her Next Friend And ... vs Union Of India & Ors on 29 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~104 to 130
* IN THE HIGH COURT OF DELHI AT NEW DELHI
104
+ W.P.(C) 1182/2022, CM APPL. 3442/2022(Direction)
INSHA MINOR THROUGH HER NEXT FRIEND AND
NATURAL FATHER SH IRSHAD AHMAD SOFI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. Sanjeev Uniyal, Mr. Dhawal
Uniyal, Mr. Sachin Chandela, Advs.
for UOI.
Dr. Madhulika Kabra, AIIMS.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
Mr. Rishikesh Kumar, ASC, GNCTD
with Ms. Sheenu Priya and Mr.
Sudhir Shukla, Advs. for R-4.
105
+ W.P.(C) 322/2021, CM APPL. 812/2021(Direction)
KESHAV SHARMA AGE 12 YEARS THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SANJEEV KUMAR
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan,
Amicus Curie [M. No. 09810163818]
with Mr. Rohan Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
106
+ W.P.(C) 1491/2021, CM APPL. 4291/2021(Direction)
CM APPL. 8671/2022(Direction)
MASTER MEDHANSH JHAWAR @ MADHAV..... Petitioner
Through: Mr. Rahul Malhotra, Mr. Manas
Tripathi and Mr. Anshul Gupta,
Advocates Ms. Shyel Trehan, Amicus
Curie [M. No. 09810163818] with
Mr. Rohan Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI.
107
+ W.P.(C) 1511/2021,, CM APPL. 4331/2021(Direction)
CM APPL. 8616/2022(Direction)
MASTER KENIT JHAWAR @ KESHAV ..... Petitioner
Through: Mr. Rahul Malhotra, Mr. Manas
Tripathi and Mr. Anshul Gupta,
Advocates
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. Ghanshyam Mishra, Central
Govt. Counsel.
Mr. Rishabh Sahu, Central Govt.
Counsel for R-1.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Mr. Sahaj Garg, Advocate for UOI
108
+ W.P.(C) 1611/2021, CM APPL. 4600/2021(Direction)
LAKSHYA KUMAR GOYAL, 8 YRS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. VIPIN KUMAR
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI.
109
+ W.P.(C) 5315/2020,, CM APPL. 19189/2020(Direction)
MASTER ARNESH SHAW ..... Petitioner
Through: Mr. Rahul Malhotra, Mr. Manas
Tripathi and Mr. Anshul Gupta, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan,
Amicus Curie [M. No. 09810163818]
with Mr. Rohan Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
110
+ W.P.(C) 3662/2021, CM APPL. 11103/2021(Stay), CM APPL.
25590/2021(Direction), CM APPL. 32504/2021(14 Days Delay)
PAYEL BHATTACHARYA ..... Petitioner
Through: Mr. Shivam, Mr. Aditya Chatterjee,
Mr. Abhishek Singh, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI.
111
+ W.P.(C) 3682/2021, CM APPL. 11153/2021(Direction)
HARSHIT SONI, 16 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. TIKAM CHAND SONI
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
112
+ W.P.(C) 3689/2021, CM APPL. 11179/2021(Direction)
DHANANJAY BHARDWAJ, 11 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. AMIT KUMAR
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. Sanjeev Uniyal, Mr. Dhawal
Uniyal, and Mr. Sachin Chandela,
Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
113
+ W.P.(C) 3706/2021, CM APPL. 11229/2021(Direction)
KHUSHWANT BHARDWAJ, 7 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. NIKHIL
BHARDWAJ ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
114
+ W.P.(C) 3707/2021, CM APPL. 11230/2021(Direction)
AARAV GARG, 5 YEARS OLD, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. VIVEK ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
115
+ W.P.(C) 3729/2021, CM APPL. 11269/2021(Direction)
MANISH, 8 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PHOOL CHAND JAT & ANR.
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
116
+ W.P.(C) 3737/2021, CM APPL. 11277/2021(Direction)
SHOURYA MARU, 7 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. KAMAL KUMAR
MARU ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
117
+ W.P.(C) 3859/2021, CM APPL. 11647/2021(Direction)
SIDDHARTH SWARNKAR, 9 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. DINESH KUMAR
SWARNKAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
118
+ W.P.(C) 4045/2021, CM APPL. 12213/2021(Direction)
UTKARSH INDRAJIT PAWAR, 10 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. INDRAJIT
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
DAMAR PAWAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
119
+ W.P.(C) 4067/2021, CM APPL. 12306/2021(Direction)
ANSHU, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. NARENDRA KUMAR YADAV
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
120
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
+ W.P.(C) 4259/2021, CM APPL. 12948/2021(Direction)
ISHAAN, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. RAJVIR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
121
+ W.P.(C) 4304/2021, CM APPL. 13108/2021(Direction)
TANAV HANDOO, 6 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. AMIT HANDOO
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI.
122
+ W.P.(C) 4551/2021, CM APPL. 13949/2021(Direction)
SHAURYA DAHIYA, 7 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. SATBIR DAHIYA
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
123
+ W.P.(C) 4812/2021, CM APPL. 14844/2021(Direction)
NIKHIL YOGENDERSINGH CHOUDARY, 17 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL FATHER SH.
YOGENDERSINGH P CHOUDARY ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
124
+ W.P.(C) 5394/2021, CM APPL. 16683/2021(Direction)
UDAYVEER SINGH GULERIA, 7 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. RAMESH
GULERIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
125
+ W.P.(C) 5395/2021, CM APPL. 16686/2021(Direction)
MASTER AYUSHMAN CHATURVEDI ..... Petitioner
Through: Mr. Anurag Ojha, Mr. Gautam
Barnwal, Advocate
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
Mr. Farman Ali, Mr. Krishnan
Kumar, Advocate for R-1.
Mr. G.D. Sharma, Adv. for R-4.
126
+ W.P.(C) 9684/2021
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
AADHYAN JAISWAL 11 YEARS OLD THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH ANIL KUMAR JAISWAL
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
Mr. Tanveer Oberoi, Adv. for AIIMS
127
+ W.P.(C) 14317/2021, CM APPL. 45148/2021(Direction)
SHREYANSH AARAV, 11 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL MOTHER SMT. KANCHAN KAMINI
..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Ms. Shyel Trehan, Amicus Curie [M.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI.
128
+ W.P.(C) 2943/2020, CM APPL. 6633/2022(Direction)
ALISHBA KHAN ..... Petitioner
Through: Mr. Rahul Malhotra, Mr. Manas
Tripathi and Mr. Anshul Gupta, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA AND ORS. ..... Respondent
Through: Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
Mr. Chetan Sharma, ASG with Mr.
Ripu Daman Bhardwaj, CGSC, Mr.
Amit Gupta, Mr. Vinay Yadav, Mr.
R.V. Prabhat, Mr. Sahaj Garg, Mr.
Rishav Dubey, Mr. Ajay Digpaul,
CGSC, Mr. Farman Ali, Mr. Amit
Mahajan, CGSC, Mr. Sidharth
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Khatana, Mr. Jaswinder Singh, Sr.
Panel Mr. Vijay Joshi, Advs. for UOI.
Mr. Anuj Agarwal, ASC with Ms.
Ayushi Bansal, Mr. Sanyam Suri, Ms.
Aishwarya Sharma, Advs. for R-2 and
R-4.
129
+ W.P.(C) 10782/2020, CM APPL. 33828/2020(Direction)
AVIRAJ GARG, AGE 4 YEARS, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. ABHINAV GARG..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. T.P. Singh, Mr. Rishikant Singh,
Mr. Amit Gupta, Mr. Rishabh Dubey,
Mr. Sahaj Garg, Advocate for UOI
130
+ W.P.(C) 11610/2017, CM APPL. 27637/2018(Direction)
FSMA INDIA CHARITABLE TRUST ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh and Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Amicus Curie [M.
No. 09810163818] with Mr. Rohan
Poddar Adv.
versus
UNION OF INDIA AND ANR. ..... Respondent
Through: Mr. Vijay Joshi and Mr. Vicky
Kumar, Mr. Mohit Joshi, Advs. for
UOI Mr. T.P. Singh, Mr. Rishikant
Singh, Mr. Amit Gupta, Mr. Rishabh
Dubey, Mr. Sahaj Garg, Advocate for
UOI.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:30.04.2022
15:55:52
Mr. Saurabh Chauhan, Mr. Varun
Jain, Advs.
Sameer Vashisht, ASC GNCTD with
Ms. Sanjana Nangia, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 29.04.2022
1. The Court has heard learned counsels for the petitioners, the learned Amicus as well as the learned ASG who has appeared to assist it in this batch relating to children suffering from rare diseases. The Court has also had the benefit of the presence of Dr. Madhulika Kabra who has explained the various complexities attendant to the treatment of children suffering from DMD, Gaucher and MPS (II).
2. Referring to the comprehensive chart which was placed on the record by the learned Amicus, Dr. Kabra apprises the Court that while in cases relating to DMD, the affidavit of AIIMS filed earlier on 26 October 2021 had averred that they would be "amenable to treatment", bearing in mind the fact that the drugs and treatment protocols presently available themselves represent experimental therapy, in the absence of requisite and adequate data, their responses to the treatment and its efficacy in individual cases is yet to be determined. She has apprised the Court that it would be expedient for the Institute to further examine the medical records of these patients in order to frame a recommendation of whether commencement of treatment is likely to yield results.
3. Let the aforesaid exercise be undertaken by the Competent Committee in AIIMS and a recommendation in respect of the DMD patients forming part of this batch be placed on the record on or before the next date fixed.
Signature Not Verified Digitally Signed By:NEHA Signing Date:30.04.2022 15:55:524. The Court further takes note of patients who have been diagnosed with Gaucher and MPS (II). AIIMS is stated to have placed its demand for release of funds upon the Union on 16 February 2022. That request has been reiterated in terms of its communication of 27 April 2022. The Court requests the learned ASG to take instructions in this respect.
5. List again on 01.06.2022 at 02.15 PM.
YASHWANT VARMA, J.
APRIL 29, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:30.04.2022 15:55:52