Delhi High Court - Orders
Vinod Kumar Gupta vs National Institute Of Immunology on 25 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~139
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16023/2004
VINOD KUMAR GUPTA
..... Petitioner
Through:
versus
NATIONAL INSTITUTE OF IMMUNOLOGY
..... Respondent
Through: Mr. G.D. Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 25.04.2022 Re-notify on March 10, 2023.
V. KAMESWAR RAO, J APRIL 25, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:27.04.2022 17:55:58