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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Indian Merchant Shipping (Medical Examination) Rules, 1958

(h)"Shipping Master" means the Shipping Master Bombay or Calcutta, as the case may be and at other places such other officers as are competent to discharge the duties of Shipping Master.