Mohd. Nabab Khan vs Smt. B. Kiran Gopal Managing Director ... on 8 July, 2022

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Madhya Pradesh High Court

Mohd. Nabab Khan vs Smt. B. Kiran Gopal Managing Director ... on 8 July, 2022

Bench: Vishal Dhagat

                           1
        IN THE HIGH COURT OF MADHYA PRADESH
                     AT JABALPUR
                           BEFORE
             HON'BLE SHRI JUSTICE VISHAL DHAGAT
                   ON THE 08 th OF JULY, 2022

                      CONC-01397-2019

     Between:-
     UDHAV PRASAD DWIVEDI S/O LATE SHRI
     UGRASEN DWIVEDI , AGED ABOUT 52 YEARS,
     OCCUPATION: HELPER, M.P.PURVA KSHETRA
     VIDYUT VITRAN COM. LTD. OFFICE OF JUNIOR
     ENGINEER, DISTRIBUTION CENTRE BADRAO
     UNDER EXECUTIVE ENGINEER (OANDM) EAST
     DIVISION, BARA REWA NOW NEHRU NAGAR
     REWA (MADHYA PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P.PURVA KSHETRA
     VIDYUT VITRAN COMPANY, SHAKTI BHAWAN,
     RAMPUR JABALPUR (MADHYA PRADESH)

2.   SHRI RK JAIN ,EXECUTIVE ENGINEER MP
     POORVA KSHETRA VIDYUT VITRAN COMPANY
     LTD DISTT REWA MP (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1363 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI
     RAGHUVEER PRASAD KHARE , AGED ABOUT 59
     Y E A R S , OCCUPATION:   LINE   HELPER,
     M.P.PURVA     KSHETRA   VIDYUT   VITRAN
     COMPANY LTD. M.P.PURVA KSHETRA VIDYUT
     VITRAN COM. LTD. DISTRIBUTION CENTRE
     BAHROL, UNDER EXECUTIVE ENGINEER (O
     AND M) DIVISION BANDA (BILLAI) DIST.T
     SAGAR(M.P.)    NOW    UNDER    EXECUTIVE
     ENGINEER (OAND M) SOUTH DIVISION KILLAI
     NAKA DAMOH (MADHYA PRADESH)
                          2
                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY, SHAKTI BHAWAN,
     JABALPUR (MADHYA PRADESH)

2.   SHRI US PARASHAR ,EXECUTIVE ENGINEER
     DISTT SAGAR MP DISTT SAGAR MP (MADHYA
     PRADESH)

                                               .....RESPONDENTS


        CONTEMPT PETITION CIVIL No. 1398 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O SHRI CHANDRA
     SHEKHAR , AGED ABOUT 57 YEARS,
     OCCUPATION: HELPER M.P. PURVA KSHETRA
     VIDYUT VITRAN CO. UNDER ASSISTANT
     ENGINEER EST DIVISION BARA REWA NOW
     NEHRU NAGAR REWA (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY SHAKTI BHWAN
     JABALPUR (MADHYA PRADESH)

2.   SHRI S.K.BHAGVATKAR, CHIEF ENGINEER
     REWA RANGE, M.P.PURVA KSHETRA VIDYUT
     VITRAN   COMPANY ARJUN NAGAR REWA
     (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1399 of 2019

     Between:-
     UMA SHANKAR DWIVEDI W/O LATE SHRI
     MOMIN KHAN , AGED ABOUT 56 YEARS,
     OCCUPATION: HOUSE WIFE R/O POKHARI TOLA
                        3
     NEAR CHERAHOULA MANDIR REWA (MADHYA
     PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY, SHAKTI BHAWAN,
     JABALPUR (MADHYA PRADESH)

2.   SHRI V.K JAIN ,SUPERINTENDING ENGINEER
     MP PURVA KSHETRA VIDYUT VITRAN
     COMPANY LTD DISTT REWA MP (MADHYA
     PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1400 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI
     MOHD. HANIF KHAN , AGED ABOUT 55 YEARS,
     OCCUPATION: DRIVER M.P. PURVA KSHETRA
     VIDYUT VITRAN CO. UNDER ASSISTANT
     ENGINEER EAST DIVISION BARA REWA REWA
     (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN CO. SHAKTI BHAWAN
     (MADHYA PRADESH)

2.   SHRI S.K BHAGVATKAR ,CHIEF ENGINEER
     R EWA MP PURVA KSHETRA VIDYUT VITRAN
     COMPANY ARJUN NAGAR REWA DISTT REWA
     MP (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1401 of 2019

     Between:-
                          4
     UMA SHANKAR DWIVEDI S/O LATE SHRI
     VISHWANATH BHARTI , AGED ABOUT 63
     YEARS, OCCUPATION: CHOUKIDAR (RETIRED)
     M.P.PURVA  KSHETRA    VIDYUT   VITRAN
     COMPANY LTD. R/O VILLAGE CHUHIYA, POST
     PADAR, TEHSIL MAUGANJ, DISTT. REWA
     (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P.PURVE KSHETRA
     VIDYUT VITRAN COMPANY, SHAKTI BHAWAN,
     RAMPUR JABALPUR (MADHYA PRADESH)

2.   SHRI R.K JAIN ,EXECUTIVE ENGINEER MP
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     DISTT REWA MP (MADHYA PRADESH)

3.   SHRI S.K BHAGVATKAR, CHIEF ENGINEER MP
     POORVA KSHETRA VIDYUT VITRAN COMPANY
     DISTT REWA MP (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1402 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI
     LOKNATH PANDEY , AGED ABOUT 67 YEARS,
     OCCUPATION: RETD. (HELPER) M.P. PURVA
     KSHETRA VIDHUT VITRAN COMPANY LTD. IN
     THE    OFFICE  OF   JUNIOR    ENGINEER
     DISTRIBUTION    CENTRE     ENGINEERING
     COLLEGE UNDER EXECUTIVE ENGINEER (O
     AND M) EAST DIVISION BARA REWA, NOW
     NEHRU NAGAR REWA DISTT. REWA R/O. VILL.
     SOTHA POST PADARIYA TEH. GUDH (MADHYA
     PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY SHAKTI BHAWAN
     (MADHYA PRADESH)
                          5

2.   SHRI     R.K.JAIN, EXECUTIVE   ENGINEER
     M.P.POORVA KSHETRA VIDYUT VITRAN CO.
     LTD . (O AND M) EAST DIVISION BARA, NOW
     NEHRU NAGAR REWA (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1403 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI RMA
     PRATAP KUSHWAHA , AGED ABOUT 58 YEARS,
     OCCUPATION: DRIVER M.P. PURVA KSHETRA
     VIDYUT VIDRAN CO. UNDET ASSISTANT
     ENGINEER EAST DIVISION BARA REWA BEHRU
     NAGAR REWA (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN CO. SHAKTI BHAWAN
     RAMPUR JABALPUR (MADHYA PRADESH)

2.   SHRI S.K.BHAGVATKAR, CHIEF ENGINEER
     POORVA KSHETRA VIDYUT VITRAN CO. LTD.
     REWA RANGE ARJUN NAGAR REWA (MADHYA
     PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1404 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI
     JAGDISH PRASAD TIWARI , AGED ABOUT 58
     YEAR S , OCCUPATION: ASSISTANT LINEMAN,
     M.P. PURVA KSHETRA VIDYUT VITRAN
     COMPANY LTD. OFFICE OF ASSISTANT
     ENGINEER (O AND M) EAST SUB DIVISION,
     BARA REWA , NOW NEHRU NAGAR REWA
     (MADHYA PRADESH)

                                                 .....PETITIONER
                          6
     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P.PURVE KSHETRA
     VIDYUT VITRAN COMPANY, SHAKTI BHAWAN,
     RAMPUR, JABALPUR (MADHYA PRADESH)

2.   SHRI R.K JAIN, EXECUTIVE ENGINEER MP
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     LTD DISTT REWA MP (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1445 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI RAM
     CHANDRA VERMA , AGED ABOUT 56 YEARS,
     OCCUPATION: HELPER M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY IN THE OFFICE
     JUNIOR ENGINEER BADRAO DISTRIVUTION
     CENTRE UNDER O AND M EAST DIVISION
     BARA REWA DISTT. REWA NOW NEHRU NAGAR
     REWA (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY SHAKTI BHAWAN
     JABALPUR (MADHYA PRADESH)

2.   SHRI R.K JAIN EXECUTIVE ENGINEER POORVA
     KSHETRA VIDYUT VITRAN CO. LTD. O AND M
     EAST DIVISION NEHRU NAGAR REWA
     (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1446 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI RAM
     PRAKASH PAL , AGED ABOUT 56 YEARS,
     OCCUPATION: HELPER M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY IN THE OFFICE
     ASSISTANT ENGINEER O AND M EAST SUB
                         7
     DIVISION BARA REWA DISTT. REWA NOW
     NEHRU NAGAR REWA (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY SHAKTI BHAWAN
     JABALPUR (MADHYA PRADESH)

2.   SHRI R. K. JAIN EXECUTIVE ENGINEER M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     EAST DIVISION BARA REWA NEHRU (MADHYA
     PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1447 of 2019

     Between:-
     (((((UMA SHANKAR DWIVEDI S/O LATE SHRI
     RAM SWAROOP VISHWAKARMA , AGED ABOUT
     59 YEARS, OCCUPATION: HELPER, M.P.PURVA
     KSHETRA VIDYUT VITRAN COMPANY LTD. IN
     THE OFFICE ASSTT. ENGINEER (OANDM) SUB
     DIVISION R.E.S. BARA REWA DISTT. REWA
     NOW NEHRU NAGAR REWA DISTT. REWA
     (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY SHAKTI BHAWAN
     RAMPUR JABALPUR (MADHYA PRADESH)

2.   SHRI V K JAIN ,EXECUTIVE ENGINEER MP
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     LIMITED DIST REWA (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1448 of 2019
                           8
     Between:-

     UMA SHANKAR DWIVEDI S/O LATE SHRI
     CHHOTE LAL SAHU , AGED ABOUT 63 YEARS,
     OCCUPATION: RETIRED HELPER M.P. PURVA
     KSHETRA VIDYUT VITRAN COMPANY IN THE
     OFFICE JUNIOR ENGINEER GOVINDGARH
     DISTRIBUTION CENTRE UNDER EXECUTIVE
     ENGINEER O AND M DIVISION BARA REWA
     VILLAGE TIKAR POST SUPIA (MADHYA
     PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY SHAKTI BHAWAN
     JABALPUR (MADHYA PRADESH)

2.   SHRI R.K JAIN EXECUTIVE ENGINEER POORVA
     KSHETRA VIDYUT VITRAN CO. LTD. O AND M
     DIVISION BARA REWA DISTT. NOW NEHRU
     NAGAR REWA (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1545 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI
     KALYAN SINGH , AGED ABOUT 63 YEARS,
     OCCUPATION: ASSISTANT LINEMAN M.P.L
     PURVA KSHETRA VIDYUT VIRTAN CO. LTD
     DIVISION NEHRU NAGAR REWA (MADHYA
     PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING    DIRECTOR THR.  JABLPUR
     (MADHYA PRADESH)

2.   SHRI    R.K.JAIN,  EXECUTIVE    ENGINEER
     M.P.POORVA KSHETRA VIDYUT VITRAN CO.
     LTD. EAST DIVISION BARA REWA, NOW NEHRU
                         9
     NAGAR REWA (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1548 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O SHRI RAMSAHYA
     PATEL , AGED ABOUT 63 YEARS, OCCUPATION:
     RETIRED HELPER M.P. PURVA KSHWRRA
     VIDYUT VITAN DIVISION BARAREWA (MADHYA
     PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN CO. LTD JABALPUR (MADHYA
     PRADESH)

2.   SHRI R.K JAIN ,EXECUTIVE ENGINEER MP
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     LTD REWA (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1670 of 2019

     Between:-
     (UMA SHANKAR DWIVEDI S/O LATE SHRI
     RAMROOP VERMA , AGED ABOUT 60 YEARS,
     OCCUPATION: LINEMAN M.P. PURVA KSHETRA
     VIDYUT VITRAN CO. IN THE OFFICER
     ASSISTANT ENGINEER SUB DIVISION BARA
     REWA (MADHYA PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHWTRA
     VIDYUT VITRAN CO. SHAKTI BHAWAN
     RAMPUR (MADHYA PRADESH)

2.   SHRI   R.K.JAIN,   EXECUTIVE   ENGINEER
                           10
     M.P.POORVA KSHETRA VIDYUT VITRAN CO.
     LTD. (O AND M) EAST DIVISION, BARA REWA
     NOW NEHRU NAGAR REWA (MADHYA
     PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1719 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE SHRI
     ONKAR NATH DWIVEDI , AGED ABOUT 54
     YE A R S , OCCUPATION: JUNIOR ENGINEER
     M.P.PURVA     KSHETRA   VIDYUT   VITRAN
     COMPANY LTD. EXECUTIVE ENGINEER (O AND
     M) DIVISION NORTH,NEHRU NAGAR REWA
     NOW STC SUB DIVISION , AMAHIYA REWA,
     DISTT. REWA (M.P.) (MADHYA PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     PRINCIPAL SECRETARY ENERGY DEPTT.
     VALLABH   BHAWAN  BHOPAL  (MADHYA
     PRADESH)

2.   V.KIRAN GOPAL MANAGING DIRECTOR M.P.
     POORVA KSHETRA VIDYUT VITRAN CO.
     SHAKTI   BHAWAN,  RAMPUR   JABALPUR
     (MADHYA PRADESH)

3.   S.K.BHAGVATKAR CHIEF ENGINEER (REWA
     REGION) M.P.POORVA KSHETRA VIDYUT
     VITRAN CO. ARJUN NAGAR REWA (MADHYA
     PRADESH)

4.   SMT KAVITA BATLA CHIEF GENERAL
     MANAGER (HR AND A) M.P.POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO. 7 SHAKTI
     BHAWAN, RAMPUR (MADHYA PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1925 of 2019

     Between:-
     RAM   LAKHAN SHARAMA S/O LATE SHRI
                          11
     INDRABHAN RAM , AGED ABOUT 52 YEARS,
     OCCUPATION: LINE HELPER M.P. PURVA
     KSHETRA VIDYUT VITRAN NEHRU NAGR REWA
     (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDHUT VITRAN COM. SHAKTI BHAWAN,
     RAMPUR JABALPUR (MADHYA PRADESH)

2.   SHRI RAVINDRA KUMAR PATEL EXECUTIVE
     ENGINEER M.P. PURVA KSHETRA VIDYUT
     VITRAN COMPANY O AND M EAST DIVISION
     BARA REWA O AND M EAST DIVISION BARA
     REWA NOW NEHRU NAGAR REWA (MADHYA
     PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1926 of 2019

     Between:-
     SHOBHNATH KUSHWAHA S/O LATER SHRI
     MANGAL PRASAD , AGED ABOUT 63 YEARS,
     OCCUPATION: RED LINE HELPER VILLAGE OST
     MANGAWA (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYIT VITRAN       CO.
     (MADHYA PRADESH)

2.   SHRI R.K. JAIN EXECUTIVE ENGINEER M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY O
     AND M WEST DIVISION BARA REWA WEST
     DIVISION BARA REWA NOW NEHRU NAGAR
     REWA DISTT. REWA (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 1958 of 2019
                          12
     Between:-
     RAMADHAR VERMA S/O LATE SHRI KUNDAN
     VERMA , AGED ABOUT 61 YEARS, OCCUPATION:
     ASSISTANT LINEMAN NOW LINEMAN M.P.
     PURVA KSHETRA VIDYUT VITRAN CO. LTD
     UNDER EXECUTIVE ENGTINEER CITY DIVISION
     OLD GALLA MANDI AMHYA (MADHYA
     PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR SHAKTI BHAWAN,
     RAMPUR JABALPUR (MADHYA PRADESH)

2.   SHRI B.R.SHUKLA EXECUTIVE ENGINEER
     POORVA KSHETRA VIDYUT VITRAN CO. LTD.
     CITY DIVISION OLD GALLA MANDIR AMAHIYA
     REWA (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2024 of 2019

     Between:-
     SHESHMANI     TIWARI   S/O  LATE  SHRI
     VANSHBAHOR TIWARI , AGED ABOUT 59
     YEAR S, OCCUPATION: LINE INSPECTOR M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     GRAM MAHASUKH KALA, PS CHACHODA
     (MADHYA PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR SHAKTI BHAWAN
     (MADHYA PRADESH)

2.   SHRI RAVINDRA KUMAR PATEL, EXECUTIVE
     ENIGNEER M.P.POORVA KSHETRA VIDYUT
     VITRAN CO. LTD. (O AND M) WEST DIVISION
     NEHRU NAGAR REWA (MADHYA PRADESH)

                                                .....RESPONDENTS
                           13
        CONTEMPT PETITION CIVIL No. 2121 of 2019

     Between:-
     SHEETLA PRASAD KUSHWAHA S/O LATE SHRI
     KAMTA PRASAD KUSHWAHA, AGED ABOUT 58
     YEAR S , OCCUPATION: ASSISTANT LINEMAN
     M.P.MURVA KSHETRA VIDYUT VITRAN COM.
     OFFICE OF JUNIOUR ENGINEER DISTRIBUTION
     CENTRE BAGHWAR, UNDER EXECUTIVE
     ENGINEER (O AND M) DIVISION, SIDHI, DISTT.
     SIDHI (MADHYA PRADESH)

                                                    .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COM. SHAKTI BHAWAN,
     RAMPUR JABALPUR (M.P.) (MADHYA PRADESH)

2.   SHRI   R.C.PATEL EXECUTIVE    ENGINEER
     POORVA KSHETRA VIDYUT VITRAN CO. LTD.
     DIVISION NODHIYA SIDHI (MADHYA PRADESH)

                                                  .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2122 of 2019

     Between:-
     DEOMANI RAJAK S/O LATE SHRI NARBADA
     PRASAD RAJAK, AGED ABOUT 62 YEARS,
     OCCUPATION: HELPER VILLAGE SIRKHNI
     (MADHYA PRADESH)

                                                    .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT COMPANY SHKTI
     BHAWAN RAMPUR (MADHYA PRADESH)

2.   SHRI R.K. JAIN EXECUTIVE ENGINEER POORVA
     KSHETRA VIDYUT VITRAN CO. LTD. EAST
     DIVISION BARA REWA NOR NEHRU NAGAR
     REWA (MADHYA PRADESH)
                          14
                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2194 of 2019

     Between:-
     MUNNA LAL SHARMA S/O LATE SHRI RAJMANI
     SHARMA , AGED      ABOUT    61 YEARS,
     OCCUPATION: HELPER M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY LTD. OFFICE OF
     JUNIOR ENGINEER DISTRIVBUTION CENTRE
     ENGINEERING COLLEGE UNDER EXECUTIVE
     ENGINEER O AND M WEST DIVISION BARA
     REWA NOW DISTRIBUTION CENTRE HINOTA
     UNDER EXECUTGIVE ENGINEER O AND M
     WEST DIVISION NEHRU NAGAR REWA
     (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVE KSHETRA VIDYUT VITRAN COMPANY
     SHAKTI  BHAWAN   RAMRAPU JABALPUR
     (MADHYA PRADESH)

2.   SHRI RAVINDRA KUMAR PATEL, EXECUTIVE
     ENGINEER M.P.POORVA KSHETRA VIDYUT
     VITRAN CO. LTD. (O AND M) WEST DIVISION
     NEHRU NAGAR REWA (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2315 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE CHHOTE
     LAL SAHU , AGED ABOUT 64 YEARS,
     OCCUPATION: HELPER RETIRED M P PURVA
     KSHETRA VIDYUT VITAN COM VILL. TIKAR
     POST SUPIYA REWA (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   SHRI B. KIRAN GOPAL MANAGING DIRECTOR
     M P PURVA KSHETRA VIDYUT VITRAN CO LTD
                          15
     SHAKTI   BHAWAN,    RAMPUR    JABALPUR
     (MADHYA PRADESH)

2.   SHRI R.K.JAIN, EXECUTIVE ENGINEER POORVA
     KSHETRA VIDYUT VITRAN CO. LTD. (O AND M)
     EAST DIVISION NEHRU NAGAR REWA
     (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2316 of 2019

     Between:-
     UMA SHANKAR DWIVEDI S/O LATE KALYAN
     SINGH , AGED ABOUT 64 YEARS, OCCUPATION:
     ASSISTANT LINE MAN M P PURVA KSHETRA
     VIDYUT VITRAN CO. LTD VILL. TIKAR POST
     SUPIYA REWA (MADHYA PRADESH)

                                                  .....PETITIONER

     AND

1.   SHRI B KIRAN GOPAL MANAGING DIRECTOR
     THROUGH    SHAKTI   BHAWAN,  RAMPUR
     JABALPUR (MADHYA PRADESH)

2.   SHRI     R.K.JAIN, EXECUTIVE    ENGINEER
     M.P.POORVA KSHETRA VIDYUT VITRAN CO.
     LTD. (O AND M) EAST DIVISION NEHRU NAGAR
     REWA (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2608 of 2019

     Between:-
     OM PRAKASH SHARMA S/O LATE SHRI REWA
     SHANKAR SHARMA , AGED ABOUT 64 YEARS,
     OCCUPATION: RETIRD OA GR III FROM
     DISTRIBUTION CENTRE SIMARIYA M.P. PURVA
     KSHETRA VIDYUT VIDYUT VITRAN COMPANY
     UNDER EXECUTIVE ENGINEER O AND M
     DIVISION PANNA WARD NO.11 BANGLA NO.24
     ISHA NAGR ROAD NOWGONV (MADHYA
     PRADESH)

                                                  .....PETITIONER
                          16
     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPNAY
     SHAKTI   BHAWAN   RAMPUR     JABALPUR
     (MADHYA PRADESH)

2.   SHRI   OM    PRAKASH    SONI  EXECUTIVE
     ENGINEER POORVA KSHETRA VIDYUT VITRAN
     CO. LTD. O AND M DIVISION PANNA (MADHYA
     PRADESH)

3.   SHRI SUKHBEER SINGH CHAIRMAN CUM
     MANAGING    DIRECTOR  M.P.  POWER
     MANAGEMENT COMPANY LIMITED SHAKTI
     BHAWAN RAMPUR JABALPUR (MADHYA
     PRADESH)

4.   SMT. KAVITA BATLA CHIEF GENERAL
     MANAGER (HR. AND A) POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. SHAKTI BHAWAN
     RAMPUR JABALPUR (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2755 of 2019

     Between:-
1.   RAVINDRA SINGH GOUR S/O LATE SHRI
     RANDHEER SINGH GOUR , AGED ABOUT 52
     YEARS, OCCUPATION: JUNIOR ENGINEER M.P.
     MADHYA KSHETRA VIDYUT VITRAN COMPANY
     LTD. DISTRIBUTION CENTRE MAU UNDER
     EXECUTIVE ENGINEER/ DEPUTY GENERAL
     MANAGER, GOHAD, DISTT. BHIND M.P.
     (MADHYA PRADESH)

2.   MUNEESH KUMAR SHARMA S/O LATE SHRI
     RAJARAM SHARMA , AGED ABOUT 55 YEARS,
     OCCUPATION: OFFICE ASSISTANT GRADE III.
     MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
     DISTRIBUTION   CENTRE     MAU   UNDER
     EXECUTIVE ENGINEER/ DEPUTY GENERAL
     MANAGE GOHAD (MADHYA PRADESH)

3.   JANVED SINGH KUSHWAHA S/O LATE SHRI
     UMRAO SINGH , AGED ABOUT 54 YEARS,
     OCCUPATION: HELPER MADHYA KSHETRA
     VIDYUT VITRAN CO. LTD. DISTRIBUTION
     CENTRE MAU UNDER EXECUTIVE ENGINEER/
     DEPUTY GENERAL MANAGE GOHAD (MADHYA
                            17
      PRADESH)

4.    AJAB SINGH KORI S/O LATE SHRI MULLU
      SINGH KORI , AGED ABOUT 52 YEARS,
      OCCUPATION: HELPER MADHYA KSHETRA
      VIDYUT VITRAN CO. LTD. DISTRIBUTION
      CENTRE MAU UNDER EXECUTIVE ENGINEER/
      DEPUTY GENERAL MANAGE GOHAD (MADHYA
      PRADESH)

5.    SALIGRAM JATAV S/O LATE SHRI ADIRAM
      JATAV , AGED ABOUT 53 YEARS, OCCUPATION:
      HELPER MADHYA KSHETRA VIDYUT VITRAN
      CO. LTD. DISTRIBUTION CENTRE MAU UNDER
      EXECUTIVE ENGINEER/ DEPUTY GENERAL
      MANAGE GOHAD (MADHYA PRADESH)

6.    KEPTAN SINGH JATAV S/O LATE SHRI GENDA
      LAL SINGH , AGED ABOUT 54 YEARS,
      OCCUPATION: HELPER MADHYA KSHETRA
      VIDYUT VITRAN CO. LTD. DISTRIBUTION
      CENTRE MAU UNDER EXECUTIVE ENGINEER/
      DEPUTY GENERAL MANAGE GOHAD (MADHYA
      PRADESH)

7.    MUNNA LAL JATAV S/O LATE SHRI
      MOHARMAN JATAB , AGED ABOUT 54 YEARS,
      OCCUPATION: HELPER MADHYA KSHETRA
      VIDYUT VITRAN CO. LTD. DISTRIBUTION
      CENTRE MAU UNDER EXECUTIVE ENGINEER/
      DEPUTY GENERAL MANAGE GOHAD (MADHYA
      PRADESH)

8.    LAKHAN SINGH AYADAV S/O LATE SHRI
      BHOGIRAM YADAV , AGED ABOUT 55 YEARS,
      OCCUPATION: HELPER MADHYA KSHETRA
      VIDYUT VITRAN CO. LTD. DISTRIBUTION
      CENTRE MAU UNDER EXECUTIVE ENGINEER/
      DEPUTY GENERAL MANAGE GOHAD (MADHYA
      PRADESH)

9.    SUNIL KUMAR JAIN S/O LATE SHRI KEDARI
      LAL JAIN , AGED ABOUT 58 YEARS,
      OCCUPATION: ASSISTANT LINEMAN MADHYA
      KSHETRA    VIDYUT   VITRAN   CO.   LTD.
      DISTRIBUTION    CENTRE    MAU    UNDER
      EXECUTIVE ENGINEER/ DEPUTY GENERAL
      MANAGER LAHAR (MADHYA PRADESH)

10.   SWAROOP SINGH S/O LATE SHRI TANTI SINGH ,
      AGED ABOUT 49 YEARS, OCCUPATION: HELPER
      MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
                         18
      DISTRIBUTION CENTRE MEHGON UNDER
      EXECUTIVE ENGINEER/ DEPUTY GENERAL
      MANAGER GOHAD (MADHYA PRADESH)

11.   GANGA SINGH S/O LATE SHRI NATTHU SINGH ,
      AGED ABOUT 43 YEARS, OCCUPATION: HELPER
      MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
      DISTRIBUTION    CENTRE     MAU    UNDER
      EXECUTIVE ENGINEER/ DEPUTY GENERAL
      MANAGER GOHAD (MADHYA PRADESH)

                                                 .....PETITIONER

      AND

1.    MOHD. SULEMAN PRINCIPAL SECRETARY
      VALLABH BHAWAN BHOPAL, M.P. (MADHYA
      PRADESH)

2.    SHRI   VISHESH  GODPALE,    MANAGING
      DIRECTOR   MADHYA    KSHETRA  VIDYUT
      VITRAN    CO.  LTD. NISHTHA PARISAR,
      GOVINDPURA BHOPAL (MADHYA PRADESH)

3.    SHRI   SUKHBEER   SINGH, MANAGING
      DIRECTOR M.P.POWER MANAGEMENT CO.
      SHAKTI   BHAWAN,  RAMPUR JABALPUR
      (MADHYA PRADESH)

4.    SMT.  SWATI   SINGH,   CHIEF GENERAL
      MANAGER (H.R. AND A) MADHYA KSHETRA
      VIDYUT VITRAN CO. LTD. NISHTHA PARISAR,
      GOVINDPURA BHOPAL (MADHYA PRADESH)

5.    SHRI HARISH MEHTA, EXECUTIVE ENGINEER/
      DEPUTY GENERAL MANAGER          MADHYA
      KSHETRA VIDYUT VITRAN CO. LTD. (O AND M)
      DIVISION, GOHAD, BHIND (MADHYA PRADESH)

6.    SHRI ANUP SAXENA, EXECUTIVE ENGINEER /
      DEPUTY GENERAL MANAGER           MADHYA
      KSHETRA VIDYUT VITRAN CO. LTD. (O AND M)
      DIVISION,  MEHGON,    BHIND     (MADHYA
      PRADESH)

7.    SHRI DHARMENDRA KAUSHIK, EXECUTIVE
      ENGINEER/ DEPUTY GENERAL MANAGER
      MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
      (O AND M) DIVISION, LAHAR, BHIND (MADHYA
      PRADESH)
                          19
                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2802 of 2019

     Between:-
     CHHOTE LAL S/O LATE SHRI RAMKRIPAL ,
     AGED ABOUT 58 YEARS, OCCUPATION: HELPER
     M.P. PURVA KSHETRA VIDYUT VITRAN
     COMPANY LTD. IN THE OFFICE OF JUNIOR
     ENGINEER, DISTRIBUTION CENTRE HINOUTA,
     UNDER     EXECUTIVE   ENGINEER,    WEST
     DIVISION, NEHRU NAGAR, REWA, DISTT.
     REWA, M.P. (MADHYA PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVE KSHETRA VIDYUT VITRAN COMPANY
     SHAKTI BHAWAN, RAMPUR, JABALPUR, DISTT.
     JABALPUR, M.P. (MADHYA PRADESH)

2.   SHRI RAVINDRA KUMAR PATEL EXECUTIVE
     E N G I N E E R M.P.PURVA KSHETRA VIDYUT
     VITRAN CO.LTD. (O AND M ) WEST DIVISION
     NEHRU NAGAR REWA (MADHYA PRADESH)

3.   SMT.KAVITA   BATLA     CHIEF  GENERAL
     MANAGER (HR AND A) M.P.PURVA KSHETRA
     VIDYUT VITRAN CO.LTD. BLOCK NO. 7 SHAKTI
     BHAWAN, RAMPUR (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2803 of 2019

     Between:-
     SHABANA BEGAM W/O LATE SHRI ARSHAD
     KHAN , AGED ABOUT 50 YEARS, OCCUPATION:
     HOUSE WIFE R/O A-21 TEJ SINGH COMPLEX
     SEWO NAGAR GWALIOR M.P. (MADHYA
     PRADESH)

                                                  .....PETITIONER

     AND
                         20
1.   SHRI   VISHESH   GADPALE    MANAGING
     DIRECTOR M.P. MADHYA KSHETRA VIDYUT
     VITRAN   COMPANY NISHTHA PARISHAD
     GOVINDPURA BHOPAL DISTRICT BHOPAL, M.P.
     (MADHYA PRADESH)

2.   SMT. SWATI SINGH CHIEF GENERAL MANAGER
     (HR AND A) MADHYA KSHETRA VIDYUT
     VITRAN    CO.    LTD. NISHTHA PARISHAD
     GOVINDPURA BHOPAL (MADHYA PRADESH)

3.   SHRI AJAY PRATAP SINGH BHADORIA
     EXECUTIVE ENGINEER /DEPUTY GENERAL
     MANAGER MADHYA KSHETRA VIDYUT VITRAN
     CO. LTD. O AND M DIVISION THANDI SADAK
     DATIA (MADHYA PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2806 of 2019

     Between:-
     GANESH PRASAD PANDEY (DEAD) THR. HIS
     WIDOW SMT. GULAB BATI PANDEY W/O LATE
     GANESH PRASAD PANDEY , AGED ABOUT 62
     YEARS, OCCUPATION: HOUSE WIFE VILL. AND
     POST GOVINDGARH DISTT. REWA (MADHYA
     PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL       SECRETARY
     SHAKTI   BHAWAN  RAMPUR        JABALPUR
     (MADHYA PRADESH)

2.   SHRI U.S.PARASHAR, EXECUTIVE ENGINEER
     M.P.POORVA KSHETRA VIDYUT VITRAN CO.
     LTD. (O AND M) EAST DIVISION, BARA REWA
     NOW NEHRU NAGAR REWA (MADHYA
     PRADESH)

3.   SMT. KAVITA BATLA, CHIEF GENERAL
     MANAGER (HR AND A) M.P.POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI
     BHAWAN,     RAMPUR JABALPUR (MADHYA
     PRADESH)

                                                 .....RESPONDENTS
                           21
        CONTEMPT PETITION CIVIL No. 2807 of 2019

     Between:-
     RAMSAJEEVAN TIWARI S/O SHRI RAMGOPAL
     TIWARI , AGED ABOUT 64 YEARS, OCCUPATION:
     ASSISTANT EAST DIVISION BARA REWA NOW
     NEHRU NAGAR REWA DISTT. REWA (MADHYA
     PRADESH)

                                                   .....PETITIONER

     AND

1.   SHR I B. KIRAN GOPAL MANGING DIRECTOR
     SHAKTI BHAWAN RAMPUR JABALUR (MADHYA
     PRADESH)

2.   SHRI     G.D.TRIPATHI  SUPERINTENDING
     EN GIN EER M.P. PURVA KSHETRA VIDYUT
     VITRAN CO.LTD CIRCLE OLD GALLA MANDI
     AMAHIYA REWA (MADHYA PRADESH)

3.   SMT.KAVITA  BATLA   CHIEF    GENERAL
     MANAGER (HR AND A) M.P.PURVA KSHETRA
     VIDYUT VITRAN COMPANY BLOCK NO. 7
     SHAKTI BHAWAN RAMPUR JABALPUR (M.P.)
     (MADHYA PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2824 of 2019

     Between:-
1.   PREM LAL KACHI S/O SHRI RAM MANOHAR
     KACHI , AGED ABOUT 59 YEARS, OCCUPATION:
     LINEMAN M.P. PURVA KSHETRA VIDYUT
     VITRAN COMPANY LTD. UNDER EXECUTIVE
     ENGINEER O AND M WEST DIVISION NEHRU
     NAGAR REWA (MADHYA PRADESH)

2.   RAM SAJEEVAN VERMA S/O SHRI CHHOTE LAL
     VERMA , AGED ABOUT 55 YEARS, OCCUPATION:
     HELPER MP POORVA KSHETRA VIDHYUT
     VITRAN   CO.   LTD.  UNDER     EXECUTIVE
     ENGINEER O AND M WEST DIVISOIN NEHRU
     NAGAR REWA (MADHYA PRADESH)

                                                   .....PETITIONER
                          22
     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY SHAKTI BHAWAN
     RAMPUR JABALPUR (MADHYA PRADESH)

2.   SHRI RAVINDRA KUMAR PATEL EXECUTIVE
     ENGINEER POORVA KSHETRA VIDYUT VITRAN
     CO. LTD. O AND M WEST DIVISON NEHRU
     NAGAR REWA (MADHYA PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2825 of 2019

     Between:-
     BHAGWAT PRASAD MISHRA S/O LATE SHRI
     BHIYA LAL MISHRA , AGED ABOUT 62 YEARS,
     OCCUPATION: RETIRED HELPER M.P. PURVA
     KSHETRA VIDYUT VITRAN COMPANY LTD.
     FROM THE FFICE OF EXECUTIVE ENGINEER O
     AND M DIVISION AMARPATAN DISTT. SATNA,
     R/O VILLAGE DEURA NO.2 TEH. RAMPUR
     BAGHELAN (MADHYA PRADESH)

                                                 .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY LTD. SHAKTI
     BHAWAN RAMPUR JABALPUR (MADHYA
     PRADESH)

2.   SHRI   MRIGENDRA     SINGH  EXECUTIVE
     ENGINEER S M.P.PURVA KSHETRA VIDYUT
     VITRAN COMPANY LTD. (O AND M) DIVISION
     AMARPATAN     DISTT.SATNA    (MADHYA
     PRADESH)

                                               .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2826 of 2019

     Between:-
     SITA RAM TIWARI S/O LTE SHRI RAM
     KHILAWAN TIWARI , AGED ABOUT 62 YEARS,
                           23
     OCCUPATION: RETIRED HELPER M.P. PURVA
     KHETRA VIDYUT VITRAN COMPANY LTD. R/O
     VILLAGE BELA, POST BADA GON, DISTT. REWA
     (M.P.)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT VITRAN COM. LTD.
     MANAGING DIRECTOR SHAKTI BHAWAN
     RAMPUR JABALPUR DIST. JABALPUR (M.P.)

2.   SHRI    MRIGENDRA      SINGH EXECUTIVE
     EN GIN EER M.P. PURVA KSHETRA VIDYUT
     VITRAN     CO.LTD (O AND M) DIVISION
     AMARPATAN       DISTT.SATNA   (MADHYA
     PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2827 of 2019

     Between:-
     VEERAN SHRI W/O LATE SHRI HANUMANT
     SINGH , AGED ABOUT 49 YEARS, OCCUPATION:
     HOUSE WIFE VILL. DEGWA POST KITE TEH.
     GOHAD DIST. BHIND (MADHYA PRADESH)

                                                  .....PETITIONER

     AND

1.   SHRI   VISHESH   GADPALE MANAGING
     DIRECTOR NISTHA PARISAR GOVINDPURA
     BHOPAL (MADHYA PRADESH)

2.   SMT.   SWATI  SINGH, CHIEF GENERAL
     MANAGER (H.R. AND A) M.P.MADHYA
     KSHETRA VIDYUT VITRAN CO. LTD. NISTHA
     PARISAR, GOVINDPURA BHOPAL (MADHYA
     PRADESH)

3.   SHRI HARISH MEHTA, EXECUTIVE ENGINEER/
     DEPUTY GENERAL MANAGER M.P.MADHYA
     KSHETRA VIDYUT VITRAN CO. LTD. (O AND M)
     DIVISION, GOHAD, BHIND (MADHYA PRADESH)
                           24
                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2844 of 2019

     Between:-
1.   JAI PAL RAJPOOT S/O SHRI BARE LAL , AGED
     ABOUT 52 YEARS, OCCUPATION: HELPER M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     LTD IN THE OFFICE OF JUNIOR ENGINEER
     BASARI DISTRIBUTION      CENTRE UNDER
     EXECUTIVE ENGINEER (OANDM) DIVISION
     KHAJURAHO      CHHATARPUR       (MADHYA
     PRADESH)

2.   MAIYA DEEN AGNIHOTRI S/O LATE RAJARAM ,
     AGED ABOUT 57 YEARS, OCCUPATION: HELPER
     M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD.
     OFFICE OF JUNIOR ENGINEER BASARI
     DISTRIBUTION CENTRE UNDER EXECUTIVE
     ENGINEER (O AND M) DIVISION KHAJURAHO
     (MADHYA PRADESH)

3.   MOHD.NAZIM ANSARI S/O MOHD.HASHIM
     ANSARI    , AGED    ABOUT   59  YEARS,
     OCCUPATION: LINE ATTENDAND GRADE II M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     LTD.UNDER EXECUTIVE ENGINEER (O AND M)
     DIVISION CHHATARPUR BAWARCHI MOHALLA
     WARD NO. 8 GANDHI ROAD NOWGANJ
     (MADHYA PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY LTD. SHAKTI
     BHAWAN RAMPUR JABALPLUR (MADHYA
     PRADESH)

2.   SHRI SANJEEV SONI EXECUTIVE ENGINEER
     M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD
     DISTT.CHHATARPUR (MADHYA PRADESH)

3.   SHRI       SHRIRAM       PANDEY EXECUTIVE
     E N G I N E E R M.P.PURVA KSHETRA VIDYUT
     VITRAN CO.LTD (O AND M) DIVISION
     KHAJURAHO DISTT.CHHATARPUR (MADHYA
     PRADESH)
                           25
                                                  .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2845 of 2019

     Between:-
     MATADEEN SHARMA S/O SHRI RAMDHEEN
     SHARMA , AGED         ABOUT     55 YEARS,
     OCCUPATION: O.A. GR.III M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY LTD. IN THE OF
     EXECUTIVE ENGINEER (OANDO) DIVISION
     CHHATARPUR (MADHYA PRADESH)

                                                    .....PETITIONER

     AND

1.   SRHI V. KIRAN GOPAL MANAGING DIRECTOR
     M.P. PURVA KSHETRA VIDYUT VITRAN
     COMPANY LTD. SHAKTI BHAWAN, RAMPUR
     JABALPUR (MADHYA PRADESH)

2.   SHRI SANJEEV SONI EXECUTIVE ENGINEER
     M.P. PURVA KSHETRA VIDYUT VITRAN
     COMPANY LTD. DISTT.CHHATARPUR (MADHYA
     PRADESH)

                                                  .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2846 of 2019

     Between:-
1.   RAM KUMAR TIWARI S/O LATE SHRI DURGA
     PRASAD TIWARI , AGED ABOUT 59 YEARS,
     OCCUPATION: O.A. GR.III M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY LTD UNDER
     EXECUTIVE ENGINEER (OANDM) DIVISION
     CHHATARPUR (MADHYA PRADESH)

2.   MOTI LAL GUPTA S/O LATE SHAMBU DAYAL
     GUPTA , AGED ABOUT 62 YEARS, OCCUPATION:
     HELPER M.P. PURVA KSHETRA VIDYUT
     VITARAN CO.LTD. BANDA RURAL UNDER
     EXECUTIVE ENGINEER (O AND M) DIVISION
     KHAJURAHO DISTT.CHHATARPUR (MADHYA
     PRADESH)

                                                    .....PETITIONER
                           26
     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPAN LTD. SHAKTI
     BHAWAN, RAMPUR JABALPUR (MADHYA
     PRADESH)

2.   SHRI SANJEEV SONI EXECUTIVE ENGINEER
     M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD.
     (O AND M) DIVISION DISTT.CHHATARPUR
     (MADHYA PRADESH)

3.   SHRI    SHRIRAM     PANDEY     EXECUTIVE
     EN GIN EER M.P. PURVA KSHETRA VIDYUT
     VITRAN CO.LTD (O AND M) DIVISION DIVISION
     KHAJURAHO DISTT.CHHATARPUR (MADHYA
     PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2866 of 2019

     Between:-
     PRAVEEN KUMAR TIWARI S/O LATE SHRI B.P.
     TIWARI , AGED ABOUT 63 YEARS, OCCUPATION:
     RETIRED O.A. GR. III M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY LTD. FROM THE OF
     JUNIOR ENGINEER DISTRIBUTION CENTRE
     BASARI UNDER EXECUTIVE ENGINEER O AND
     M DIVSION KHAJURAHO DISTT. CHHATARPUR
     NEAR RAM MANDIR LAKHNADON (MADHYA
     PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY LTD. SHAKTI
     BHAWAN RAMPUR JABALPUR (MP) (MADHYA
     PRADESH)

2.   SHRI   SHRIRAM      PANDEY     EXECUTIVE
     ENGINEER M.P.PURVA KSHETRA VIDYUT
     VITRAN CO.LTD (O AND M) DIVISION DIVISION
     KHAJURAHO DISTT.CHHATARPUR (MADHYA
     PRADESH)
                          27
                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2914 of 2019

     Between:-
     SMT. RAM BAI W/O LATE SHRI RAMESH RAJAK
     , AGED ABOUT 58 YEARS, OCCUPATION: HOUSE
     WIFE R/O WARD NO. 30, CHIKAN TOLA NEAR
     MASJID REWA, DISTT. REWA (M.P.) (MADHYA
     PRADESH)

                                                  .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     LTD. MANAGING DIRECTOR SHAKTI BHAWAN
     RAMPUR JABALPUR DISTT. JABALPUR (M.P.)

2.   SMT.KAVITA BATLA CHIEF GENEAL MANAGER
     (H.R.AND A) M.P.PURVA KSHETRA VIDYUT
     VITRAN COMPANY LTD. SHAKTI BHAWAN
     RAMPUR      DISTT.JABALPUR     (MADHYA
     PRADESH)

3.   SHRI H.B.P.SHUKLA EXECUTIVE ENGINEER
     M.P.PURVA   KSHETRA    VIDYUT  VITRAN
     COMPANY        LTD. DIVISION  MAUGANJ
     DISTT.REWA (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2941 of 2019

     Between:-
1.   AYODHYA PRASAD VERMA S/O LATE JAIRAM
     PRASAD VERMA , AGED ABOUT 62 YEARS,
     OCCUPATION: RETD HELPER MP PURVE
     KSHETRA VIDYUT VITRAN CO FROM THE
     OFFICE OF JUNIOR ENGINEER KHATHA
     DISTRIBUTION CENTRER UNDER EXECUTIVE
     ENGINEER O AND M DIVISION AMARPATAN
     SATNA O AND M DIVISION AMARPATAN SATNA
     (MADHYA PRADESH)

2.   PURSHOTAM PRASAD PATHAK S/O SHRI
     RAMESHWAR PRASAD , AGED ABOUT 52
     YE A R S , OCCUPATION: HELPER MP PURVE
                            28
     K S H E T R A VIDYUT VITRAN CO. UNDER
     EXECUTIVE ENGINEER O AND M DIVISON
     AMARPATAN (MADHYA PRADESH)

3.   RAM BAHADUR SEN S/O SHRI SHIVNATH SEN ,
     AGED ABOUT 61 YEARS, OCCUPATION: HELPER
     MP PURVE KSHETRA VIDYUT VITRAN CO.
     UNDER EXECUTIVE ENGINEER O AND M
     DIVISON AMARPATAN (MADHYA PRADESH)

4.   SITARAM KHUSHWAHA S/O LATE SHRI
     JAGATDEO , AGED ABOUT 61 YEARS,
     OCCUPATION: HELPER MP PURVE KSHETRA
     VIDYUT VITRAN CO. UNDER EXECUTIVE
     ENGINEER O AND M DIVISON AMARPATAN
     (MADHYA PRADESH)

5.   RAMROOP MISHRA S/O SHRI PRAYAGRAM
     MISHRA   ,  AGED   ABOUT  55  YEARS,
     OCCUPATION: HELPER MP PURVE KSHETRA
     VIDYUT VITRAN CO. UNDER EXECUTIVE
     ENGINEER O AND M DIVISON AMARPATAN
     (MADHYA PRADESH)

6.   RAM BAHORI SONDHIYA S/O LATE SHRI
     BAIJNATH , AGED ABOUT 59 YEARS,
     OCCUPATION: HELPER MP PURVE KSHETRA
     VIDYUT VITRAN CO. UNDER EXECUTIVE
     ENGINEER O AND M DIVISON AMARPATAN
     (MADHYA PRADESH)

7.   HEERA SINGH S/O SHRI NARYAN SINGH , AGED
     ABOUT 54 YEARS, OCCUPATION: HELPER MP
     PURVE KSHETRA VIDYUT VITRAN CO. UNDER
     EXECUTIVE ENGINEER O AND M DIVISON
     AMARPATAN (MADHYA PRADESH)

                                                .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGING DIRECTOR MP PURVA KSHETRA
     VIDYUT VITRAN COMPANY LTD THR MOHD.
     SULEMAN PRINCIPAL SECRETARY MANAGING
     DIRECTOR MP PURVA KSHETRA VIDYUT
     VITRAN COMPANY LTD SHAKTI BHAWAN,
     RAMPUR JABALPUR (MADHYA PRADESH)

2.   SMT. KAVITA BATLA CHIEF GENERAL
     MANAGER (H.R. AND A) POORVA KSHETRA
                        29
     VIDYUT VITRAN CO. LTD. BLOCK NO.7,
     RAMPUR    SHAKTI BHAWAN,  JABALPUR
     (MADHYA PRADESH)

3.   SHRI     MRIGENDRA     SINGHEXECUTIVE
     ENGINEER POORVA KSHETRA VIDYUT VITRAN
     CO. LTD. O AND M DIVISION AMARPATAN
     (MADHYA PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 2992 of 2019

     Between:-
     SMT. KUSUM VERMA W/O LATE SHRI RAMESH
     KUMAR VERMA , AGED ABOUT 42 YEARS,
     OCCUPATION: HOUSE WIFE WARD N. 45
     KUTHULYA REWA DOST. REWA (MADHYA
     PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P
     PURVA KSHETRA VIDYUT VITRAN COM.LTD.
     SHAKTI   BHAWAN   RAMPUR    JABALPUR
     (MADHYA PRADESH)

2.   SMT. KAVITA BATLA CHIEF GENERAL
     MANAGER (HR. AND A) POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO. 7 SHAKTI
     BHAWAN RAMPUR JABALPUR (M.P.) (MADHYA
     PRADESH)

3.   SHRI U.S PARASHAR EXECUTIVE ENGINEER
     POORVA KSHETRA VIDYUT VITRAN CO. LTD. O
     AND M EAST DIVISON NEHRU NAGAR REWA
     (MADHYA PRADESH)

                                                 .....RESPONDENTS


        CONTEMPT PETITION CIVIL No. 3027 of 2019

     Between:-
     SMT. SAVITRI SINGH W/O LATE SHRI
     RAMVISHWAS KURMI , AGED ABOUT 50 YEARS,
     OCCUPATION: HOUSEW WIFE VILLAGE MOHNI
                          30
     POST AMILKI (MADHYA PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY
     MANAGINJG DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY SHAKTI BHAWAN
     JABALPUR (MADHYA PRADESH)

2.   SHRI RAVINDRA KUMAR PATEL, EXECUTIVE
     ENGINEER M.P.POORVA KSHETRA VIDYUT
     VITRAN CO. LTD. (O AND M) WEST DIVISION
     NEHRU NAGAR REWA (MADHYA PRADESH)

3.   SMT. KAVITA BATLA, CHIEF GENERAL
     MANAGER (HR AND A) M.P.POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI
     BHAWAN,     RAMPUR JABALPUR (MADHYA
     PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 3198 of 2019

     Between:-
1.   NAGENDRA NIGAM S/O SHRI MATHURA
     PRASAD NIGAM, AGED ABOUT 49 YEARS,
     OCCUPATION: HELPER M.P. PURVA KSHETRA
     VIDYUT VITRAN CO. LTD. , IN THE OFFICE OF
     JUNIOR ENGINEER, DISTRIBUTION CENTRE
     MARYADPUR, UNDER EXECUTIVE ENGINEER
     (O AND M) DIVISION AMARPATAN, DISTT.
     SATNA, M.P. (MADHYA PRADESH)

2.   KIRAN KUMAR SHRIVASTAVA S/O SHRI
     RAMDULARE SHRIVASTAVA, AGED ABOUT 58
     YEARS, OCCUPATION: OA GRADE III MP PURVA
     KSHETRA VIDYUT VITRAN CO. LTD. UNDER
     EXECUTIVE ENGINEER O AND M DIVISION
     AMARPATAN (MADHYA PRADESH)

3.   LAVKUSH PRASAD S/O SHRI NETI RAM , AGED
     ABOUT 49 YEARS, OCCUPATION: ASSISTANT
     LINEMAN MP PURVA KSHETRA VIDYUT
     VITRAN CO.LTD. IN THE OFFICE OF JUNIOR
     ENGINEER      DISTRUBUTION      CENTRE
     MARYADPUR UNDER EXECUTIVE ENGINEER O
     AND M DIVISION AMARPATAN (MADHYA
                           31
     PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY, M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     SHAKTI BHAWAN, RAMPUR, JABALPUR, M.P.
     (MADHYA PRADESH)

2.   SMT. KAVITA BATLA CHIEF GENERAL
     MANAGER (H.R.AND A) POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO. 7 SHAKTI
     BAHWAN RAMPUR (MADHYA PRADESH)

3.   SHRI   MRIGENDRA    SINGH   EXECUTIVE
     ENGINEER POORVA KSHETRA VIDYUT VITRAN
     CO. LTD. O AND M DIVISON AMARPATAN
     (MADHYA PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 3285 of 2019

     Between:-
1.   AMAR SINGH THAKUR S/O SHRI BALIRAM
     SINGH , AGED ABOUT 50 YEARS, OCCUPATION:
     JUNIOR ENGINEER M.P. PURVA KSHETRA
     VIDYUT VITRAN CO. LTD. IN THE OFFICE OF
     JUNIOR ENGINEER, DISTRIBUTION CENTRE
     MAGARDHA, UNDER EXECUTIVE ENGINEER (O
     ANDM) DIVISION BANDA (BELAI) DISTT.
     SAGAR, M.P. (MADHYA PRADESH)

2.   SANTOSH    KUMAR    KHARE    S/O   LATE
     RAMKRISHNA KHARE , AGED ABOUT 50 YEARS,
     OCCUPATION: O.A. GRADE III M.P. PURVA
     KSHETRA VIDYUT VITRAN CO.LTD. UNDER
     EXECUTIVE ENGINEER (O AND M) DIVISION
     BANDA (BELAI) (MADHYA PRADESH)

3.   MADAN KUMAR NAMDEO S/O LATE LAXMAN
     PRASAD   ,   AGED   ABOUT   48  YEARS,
     OCCUPATION: O.A. GRADE III M.P. PURVA
     KSHETRA VIDYUT VITRAN CO.LTD. UNDER
     EXECUTIVE ENGINEER (O AND M) DIVISION
     BANDA (BELAI) (MADHYA PRADESH)

4.   BIHARI LAL VISHWAKARMA S/O LATE TALLU ,
                           32
     AGED ABOUT 55 YEARS, OCCUPATION: DRIVER
     M.P. PURVA KSHETRA VIDYUT VITRAN CO.LTD.
     IN THE OFFICE OF ASSISTANT ENGINEER SUB
     DIVISION    BANDA    UNDER     EXECUTIVE
     ENGINEER (O AND M) DIVISION BANDA (BELAI)
     (MADHYA PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY,
     SHAKTI BHAWAN JABALPUR, M.P. (MADHYA
     PRADESH)

2.   SHRI S.K.GEDAM EXECUTIVE ENGINEER
     M.P.PURVA KSHETRA VIDYUT VITRAN CO.LTD.
     (O AND M) DIVISION BANDA (BELAI)
     DISTT.SAGAR (MADHYA PRADESH)

3.   SMT.KAVITA   BATLE     CHIEF  GENERAL
     MANAGER (HR AND A) M.P.PURVA KSHETRA
     VIDYUT VITRAN CO.LTD. BLOCK NO. 7 SHAKTI
     BHAWAN RAMPUR (MADHYA PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 3287 of 2019

     Between:-
     CHANDRA BHAN VISHWAKARMA S/O LATE
     SHRI KHILLAN SINGH , AGED ABOUT 49 YEARS,
     OCCUPATION: ASSISTANT LINEMAN M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     IN THE OFFICE OF ASSISTANT ENGINEER SUB
     DIVISION BANDA (BELAI, UNDER EXECUTIVE
     ENGINEER, (O ANDM) DIVISION BANDA, DISTT.
     SAGAR, M.P. (MADHYA PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY,
     SHAKTI BHAWAN, JABALPUR, M.P. (MADHYA
     PRADESH)
                            33
2.   SHRI S.K.GEDAM, EXECUTIVE ENGINEER
     M.P.POORVA KSHETRA VIDYUT VITRAN CO.
     LTD . (O AND M) DIVISION BANDA, (MADHYA
     PRADESH)

3.   SMT. KAVITA BATLA, CHIEF GENERAL
     MANAGER (HR AND A) POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI
     BHAWAN,     RAMPUR JABALPUR (MADHYA
     PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 141 of 2020

     Between:-
     MANOJ KUMAR MISHARA S/O LATE RAJ
     KISHOR MISHRA , AGED ABOUT 55 YEARS,
     OCCUPATION: LINE ATTENDANT M P POORVA
     KSHETERA VIDYUT VITRAN CO. LTD. SUN
     DIVISION AMARPATAN UNDER EXECTUIVE
     ENGINEER DIVISION AMARPATAN SATNA
     DISTT. SATNA (MADHYA PRADESH)

                                                   .....PETITIONER

     AND

1.   SHRI R.KIRAN GOPAL MANAGING DIRECTOR
     M P POORVA KSHETRA VIDYUT VITRAN CO
     LTD SHAKTI BHAWAN, RAMPUR JABALPUR
     (MADHYA PRADESH)

2.   SMT. KAVITA BATLA CHIEF GENERAL
     MANAGER (H.R AND A) POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO. 7 SHAKTI
     BHAWAN RAMPUR (MADHYA PRADESH)

3.   SHRI MRIGENDRA SINGH POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. O AND M DIVISION
     AMARPATAN (MADHYA PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 290 of 2020

     Between:-
     RAM JIYAWAN VERMA S/O LATE J P VERMA ,
     AGED ABOUT 63 YEARS, OCCUPATION: RETD
                          34
     HELPER MP PURVASHETRA VIDYUT VITRAN
     COMPANY FROM THE OFFICE OF JUNIOR
     ENGINEER      DISTRIBUTION     CENTER
     GOVINDGARH UNDER EXECUTIVE ENGINEER (
     O AND M) EAST DIVISION BARA REWA NOW
     NEHRU NAGAR REWA DIST REWA VILLAGE
     TIKAR POST SUPIYA DIST REWA (MADHYA
     PRADESH)

                                                  .....PETITIONER

     AND

1.   SHRI B KIRAN GOPAL THR MANAGING
     DIRECTOR MP PURVA KSHETRA VIDYUT
     VITRAN    COMPANY   SHAKTI BHAWAN
     JABALPUR MP PURVA KSHETRA VIDYUT
     VITRAN    COMPANY   SHAKTI BHAWAN
     JABALPUR (MADHYA PRADESH)

2.   SHRI U.S.PARASAR, EXECUTIVE ENGINEER
     POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O
     AND M) EAST DIVISION BARA REWA NOW
     NEHRU NAGAR REWA (MADHYA PRADESH)

                                                .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 415 of 2020

     Between:-
     MOHD. NABAB KHAN S/O LATE SHRI RAMJAN
     KHAN , AGED ABOUT 56 YEARS, OCCUPATION:
     OA GRADE III, MP. POORVA KSHETRA VIDYUT
     VITRAN CO. LTD O/O JUNIOR ENGINEER
     BANDA    (RURAL),    UNDER    EXECUTIVE
     ENGINEER, (O AND M) DIVISION , BANDA
     (BELAI) DISTT. SAGAR (M.P.) (MADHYA
     PRADESH)

                                                  .....PETITIONER

     AND

1.   SMT. B. KIRAN GOPAL MANAGING DIRECTOR
     M.P. PURVA KSHETRA VIDYUT VITRAN
     COMPANY MANAGING DIRECTOR M.P. PURVA
     KSHETRA VIDYUT VITRAN COMPANY SHAKTI
     BHAWAN,     JABALPUR  (M.P.)  (MADHYA
     PRADESH)
                         35
2.   SHRI S.K.GEDAM, EXECUTIVE ENGINEER
     POORVA KSHETRA VIDYUT VITRAN CO. LTD. (O
     AND M) DIVISION BANDA (BELAI) (MADHYA
     PRADESH)

3.   SMT. KAVITA BATLA, CHIEF GENERAL
     MANAGER (H.R. AND A) POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI
     BHAWAN,     RAMPUR JABALPUR (MADHYA
     PRADESH)

                                                    .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 416 of 2020

     Between:-
1.   ASHOK KUMAR PANDEY S/O LATE SHRI
     SHOBAT PANDEY , AGED ABOUT 55 YEARS,
     OCCUPATION: ASSISTANT LINEMAN M.P.
     POORVA KSHETRA VIDYUT VITRAN CO. LTD.
     O/O JUNIOR ENGINEER BANDA (RURAL),
     UNDER EXECUTIVE ENGINEER, (O AND M)
     DIVISION, BANDA (BELAI), DISTT. SAGAR (M.P.)
     (MADHYA PRADESH)

2.   MAHESH PRASAD PANDEY S/O LATE SHRI
     SHOBAT PANDEY , AGED ABOUT 60 YEARS,
     OCCUPATION: HELPER M.P.POORVA KSHETRA
     VIDYUT VITRAN CO. LTD IN THE OFFICE OF
     JUNIOR ENGINEER BANDA (RURAL) UNDWR
     EXECUTIVE ENGINEER (O AND M) DIVISION
     BANDA (BELAI) (MADHYA PRADESH)

3.   DHANIRAM DUBEY S/O SHRI NATTHURAM
     DUBEY , AGED ABOUT 55 YEARS, OCCUPATION:
     HELPER    M.P.POORVA KSHETRA VIDYUT
     VITRAN CO. LTD IN THE OFFICE OF JUNIOR
     ENGINEER      BANDA    (RURAL)   UNDWR
     EXECUTIVE ENGINEER (O AND M) DIVISION
     BANDA (BELAI) (MADHYA PRADESH)

                                                      .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     MANAGING DIRECTOR M.P. PURVA KSHETRA
     VIDYUT VITRAN COMPANY, SHAKTI BHAWAN,
     JABALPUR (M.P.) (MADHYA PRADESH)
                           36
2.   SHRI S.K.GEDAM, EXECUTIVE ENGINEER
     M.P.POORVA KSHETRA VIDYUT VITRAN CO.
     LT D . (O AND M) DIVISION BANDA (BELAI)
     (MADHYA PRADESH)

3.   SMT. KAVITA BATLA, CHIEF GENERAL
     MANAGER (H.R. AND A) M.P.POORVA KSHETRA
     VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI
     BHAWAN,     RAMPUR JABALPUR (MADHYA
     PRADESH)

                                                 .....RESPONDENTS

        CONTEMPT PETITION CIVIL No. 424 of 2020

     Between:-
1.   BHUPENDRA SINGH BAGHEL S/O LATE SHRI
     SHYAM RAJ SINGH , AGED ABOUT 52 YEARS,
     OCCUPATION: HELPER M.P. POORVA KSHETRA
     VIDYUT VITRAN CO.LTD. IN THE OFFICE OF
     JUNIOR ENGINEER KATRA DISTRIBUTION
     CENTRE UNDER EXECUTIVE ENGINEER O AND
     M DIVISION TEOTHAR DISTT. REWA (MADHYA
     PRADESH)

2.   BHUPENDRA SINGH SENGAR S/O LATE SHRI
     BUDHSEN , AGED ABOUT 54 YEARS,
     OCCUPATION: OA GRADE III, MP POORVA
     KSHETRA VIDYUT VITRAN CO. LTD. IN THE
     OFFICE OF JUNIOR ENGINEER KATRA
     DISTRIBUTION CENTRE, UNDER EXEUCTIVE
     ENGINEER (O AND M) DIVISION TEOTHAR
     (MADHYA PRADESH)

                                                   .....PETITIONER

     AND

1.   MOHD. SULEMAN PRINCIPAL SECRETARY M.P.
     PURVA KSHETRA VIDYUT VITRAN COMPANY
     SHAKTI   BHAWAN   JABALPUR   (MADHYA
     PRADESH)

2.   SHRI R.P.MISHRA, EXECUTIVE ENGINEER
     M.P.POORVA KSHETRA VIDYUT VITRAN CO.
     LTD . (O AND M) DIVISION TEOTHAR REWA
     (MADHYA PRADESH)

3.   SMT. KAVITA BATLA, CHIEF GENERAL
     MANAGER (H.R. AND A) M.P.POORVA KSHETRA
                                 37
           VIDYUT VITRAN CO. LTD. BLOCK NO.7, SHAKTI
           BHAWAN,     RAMPUR JABALPUR (MADHYA
           PRADESH)

                                                               .....RESPONDENTS
           (PETITIONERS : BY SHRI AJEET KUMAR SINGH, ADVOCATE)
           RESPONDENTS: BY SHRI AMALPUSHP SHROTI, ADVOCATE &
           SHRI V. P. TIWARI, GOVT. ADVOCATE)

           RESERVED ON           :        04.04.2022
           DELIVERED ON         :         08.07.2022

      These bunch of petitions coming on for admission this day, th e court
passed the following:
                                      ORDER

As the issues in all these contempt petitions are identical, common order is being passed in all these petitions.

1. For the sake of convenience, facts of Conc. No.1719/2019 are being taken up for passing this order.

2. Petitioner has filed this contempt petition for initiation of contempt proceedings against respondents for voluntary disobedience of order dated 6.10.2015 passed in W.P No.3547/2015.

3. This Court disposed of the Writ Petition vide order dated 6.10.2015 and directed respondents to pay revised salary of petitioner in accordance with 5th & 6th Pay Commission. Order passed in Writ Petition was challenged in Writ Appeal bearing W.A No.883/2015. Writ Appeal was dismissed by Division Bench vide order dated 19.11.2015.

4. Respondents preferred Review Petitions against the order passed in Writ Appeal. Review Petitions filed by respondents was considered and dismissed vide order dated 18.12.2015 and order dated 3.2.2016. After dismissal of review petitions respondent company filed appeal before Apex Court. Apex Court disposed of Civil Appeal No.9146-9148/2018 vide order 38 dated 5.9.2018. Supreme Court modified the order passed in Writ Petition and in Paras 4 & 5 of its order held as under:-

"4. We make it clear that in case appellant no.1 has extended the benefit of the pay revision Regulations of 2001, despite the exclusion in the Notification dated 27.4.2006, to those employees where the pre-revised pay scales had not been applied, the respondent/employees belonging to the Rewa Society will not be discriminated.

5. As far as implementation of recommendations of Sixth and Seventh Pay Commissions are concerned, there cannot be any dispute. The benefits will be extended to the employees of the REC Societies with effect from the date the benefits of the Sixth and Seventh Pay Commissions have been given to the employees of appellant no.1. If there is any arrears to be paid in this regard, the same shall be paid within three months from today,"

5. Petitioner preferred representation before Managing Director and Chief General Manager to grant him benefit of Pay Revision Regulation 2001 from the date of his absorption in service i.e. from 15.3.2002. Prayer was also made to grant him benefit of Second Higher Pay Scale (Executive Engineer) from 21.1.2005 and grant him benefit of 6th & 7th Pay Commission from 1.1.2006 and 1.1.2016. Prayer was also made for payment of consequential benefits arising therefrom. Representation preferred by petitioner was dismissed vide order dated 5.12.2018. It was held that benefit of 5th Pay Commission was not extended to the employees of company, therefore, petitioner is also not 39 entitled to get the benefit of 5th Pay Commission. Petitioner was held entitled to get benefit of 6th Pay Commission from 1.1.2006 to 31.7.2009. Other benefits demanded by petitioner was declined.

6. Learned counsel for petitioners submitted that petitioners are entitled to get benefit of Pay Revision Regulation 2001 as said benefit has been extended to one Panch Raj Tiwari despite exclusion notification dated 27.4.2006, therefore, petitioner who belongs to Rewa Society (Gramin Vidyut Sahkari Samiti, Rewa) cannot be discriminated. In view of above it is submitted that respondents had committed contempt of Court and had voluntarily disobeyed the order passed by Apex Court dated 5.9.2018 passed in Civil Appeal No.9146-9148/2018.

7. Respondent nos.2, 3 & 4 where served. Compliance of the order passed by this Court is to be made by respondent no.3 Chief Engineer, Madhya Pradesh Poorv Kshetra Vidyut Vitran Company, Rewa. Respondent no.3 submitted that a detailed order was passed on 5.12.2018 complying the order passed by Apex Court dated 5.9.2018. Order dated 6.10.2015 passed in W.P No.3547/2015 got merged in the order passed by Apex Court in Civil Appeal wherein there was direction that Madhya Pradesh Poorv Kshetra Vidyut Vitran Company, Rewa will extend the benefit of Pay Regulation 2001 to employees belonging to Rewa Society if said benefit, despite exclusion notification dated 27.4.2006, has been extended to those employees who were not getting pre- revised pay scale. It is submitted that respondents had complied with the order passed by Apex court and High Court. In order dated 5.12.2018 it was held that petitioner is not entitled to get benefit of Pay Revision Regulation 2001 as said benefit has not been granted to any other employees who were not getting pre-revised pay scale. In view of same, prayer is made for dismissal of 40 contempt petition. It is submitted that benefit of 6th Pay Commission has already been extended to petitioner and, therefore, contempt petition be dismissed.

8. Heard learned counsel for the parties.

9. Learned counsel for petitioners submitted that one Panch Raj Tiwari has been extended the benefit of Pay Regulation 2001 and, therefore, according to para-4 of the judgment passed by Apex Court, petitioners are also entitled to get the same benefit. Respondents had committed contempt by not complying with order dated 5.9.2018. On the other hand, learned counsel for respondents submitted that contempt petition has been filed by Panch Raj Tiwari and in view of same benefit has been extended to him but in due course no order has been passed by the respondents to give benefit of Pay Regulation 2001 to other employees of respondent company who were covered by exclusion Clause dated 27.4.2006.

10. Notification dated 27.4.2006 lays down that Pay Regulation of 2001 of M.P. Poorv Kshetriya Vidyut Vitran Company Ltd. (MPPKVVCL) will not b e applicable to employees of Rural Electrification Co-operative Societies absorbed in Company.

11. Petitioners fall within exclusion Clause notification dated 27.4.2006, therefore, they have not been extended the benefit of Pay Regulation 2001. Said benefit has not been extended by respondent company to any other employee except Panch Raj Tiwari. Said benefit is extended under feat of Contempt of Court by Panch Raj Tiwari. Absorbed employees of Multai Rural Electricity Co-operative Society has also been granted benefit of Pay Revision Regulation 2001. Petitioners had placed order No.15504 on record by which 41 benefit of Pay Revision Regulation 2001 is extended to empoyees of Rural Electricity Co-operative Society, Multai. It is submitted that Board of Directors passed resolution to give benefit of pay revision to employees of Rural Electricity Co-operative Society, Multai who had been absorbed in Company, therefore, respondents have committed contempt of court in not extending the benefit to petitioners.

12. This Court on 17.12.2019 passed following orders:-

"12. Though there was direction to make the payment within three months but despite lapse of period of more than one year, payment of dues have not been made to the petitioner, therefore, it is a clear case of non-compliance and contempt of order passed by this Court.

13. In view of the aforesaid, the concerned respondent is directed to make payment of the dues of the petitioner within a period of three months from today and file the compliance report before this Court positively before the next date. In case of non compliance of this order, this Court shall be constrained to pass order of personal presence of the concerned respondent."

On 31.1.2020 this Court passed following orders:-

"As prayed by learned counsel for the respondent No.2, list the case on 03.02.2020. If the order of this Court is not complied with, coercive steps shall be taken against the responsible officers."

Case was adjourned on 21.8.2020 and on 7.9.2020 directions were given in Conc No.1719/2019 to place compliance report and to tag all link matters 42 together. On 16.3.2022 again two weeks time was granted to file affidavit to comply with order dated 5.9.2018 passed by Apex Court.

Despite aforesaid orders, learned counsel for respondents, instead of filing compliance report, argued the case and submitted that there is no volunatary disobedience of order and substantial compliance of orders passed by Apex Court has been made.

13. Finding of Court regarding committing of Contempt is in respect of direction given at Point No.5 wherein direction was given to pay arrears of 6th & 7th Pay Commission within period of three months. Said benefits had already been extended to petitioners by order dated 5.12.2018. Only benefit of Pay Revision Regulation, 2001 has not been extended to petitioners. There is no finding in order dated 17.12.2019 that respondents had committed Contempt but only observation is made that order is not in compliance of observation by Supreme Court.

14. In view of aforesaid, cases are heard on merits whether respondents had committed contempt by voluntary disobedience of orders passed by this Court.

15. Multai Rural Electricity Co-operative Society is not part of Madhya Pradesh Poorv Kshetra Vidyut Vitran Company Ltd. but are employees of Madhya Pradesh Kshetra Vidyut Vitran Company Ltd. Apex Court ordered that if appellant i.e. Madhya Pradesh Poorv Kshetra Vidyut Vitran Company Ltd. has extended the benefit of Pay Revision Regulation 2001 despite notification dated 27.4.2006 to Rural Electricity Co-operative Society then employees of Rewa Society will not be discriminated.

1 6 . This Court cannot go beyond the orders passed by Court in Contempt Cases. Madhya Pradesh Poorv Kshetra Vidyut Vitran Company 43 Ltd. has not extended the benefit of Pay Revision Regulation 2001 to any absorbed employee of Rural Electricity Co-operative Society, Rewa. Absorbed employees of Multai Rural Electricity Co-operative Society are not employees of Madhya Pradesh Poorv Kshetra Vidyut Vitran Company Ltd. and there is no direction by Apex Court that if absorbed employees of Rural Electricity Co-operative Society of other companies has been granted benefit, then same be extended to petitioners also. Petitioners have not been discriminated as Madhya Pradesh Poorv Kshetra Vidyut Vitran Company Ltd. has not taken a decision to extend benefit of Pay Revision 2001 to absorbed employees of Rewa Rural Electricity Co-operative Society and there is no voluntary disobedience of order dated 5.9.2018 passed by the Apex Court in Civil Appeal Nos.9146-9148/2018 and order dated 6.10.2015 passed in W.P No.3547/2015 and order dated 3.4.2019 passed in W.P No.14594/2014 and connected matters.

17. Consequently, Contempt Petitions are dismissed.

(VISHAL DHAGAT) JUDGE mms Digitally signed by MONSI M SIMON Date: 2022.07.09 15:43:39 +05'30'

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