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State of Uttar Pradesh - Section

Section 12 in King Georges Medical University, Uttar Pradesh (Amendment) Act, 2018

12. Amendment of Section 31.

- In Section 31 of the principal Act, for sub-section (1), the following sub-section shall be substituted, namely -"(1) The University shall have faculties of medical, dentistry, nursing, para-medical and such other faculties as may be prescribed."