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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(iii) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(iii)Items such as terminal bonus, in case of with profit contracts, management charges, etc., in respect of linked business, shall be specified under column (8) of the table;