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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(n) in The U.P. District Planning Committee Act, 1999

(n)to make suggestions and recommendations to the State Government with regard to the State Section or schemes having significant bearing on the process of development of the district to finalise site selection for different works and schemes;