Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 272] [Entire Act]

State of Nagaland - Subsection

Section 272(1) in Nagaland Municipal Act, 2001

(1)The Municipality may grant license to any person processing such technical qualifications, as maybe prescribed to act as a licensed plumber.