Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 7 December, 2016
COMP-3-2010 ( THE H 0N GK 0N G AND SHANGHAI BANKING CORPORA T I 0N Vs CHAIRIWAN CUM [WANA GIN G DIRECTOR ZOOM DEVELOPERS PVT.L TD) 07-12-2016
Parties through their counsel. Learned counsel for OL submits that OLRs 31/16, 51/16 & IA No. 5974/15 are pending for consideration. Let these OLRs and IA be listed for consideration on 10/1/2017. (PRAKASH SHRIVASTAVA) JUDGE