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Madhya Pradesh High Court

The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 7 December, 2016

COMP-3-2010

( THE H 0N GK 0N G AND SHANGHAI BANKING CORPORA T I 0N Vs CHAIRIWAN CUM
[WANA GIN G DIRECTOR ZOOM DEVELOPERS PVT.L TD)

07-12-2016

Parties through their counsel. Learned counsel for OL submits that OLRs 31/16, 51/16 & IA No. 5974/15 are pending for consideration. Let these OLRs and IA be listed for consideration on 10/1/2017. (PRAKASH SHRIVASTAVA) JUDGE