Patna High Court - Orders
Arvind Kumar Pradhan vs The Registrar General Patna High Court on 22 October, 2014
Author: Jyoti Saran
Bench: Jyoti Saran
Patna High Court CWJC No.25652 of 2013 (5) dt.22-10-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.25652 of 2013
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Ravi Bhushan Bharat & Ors
.... .... Petitioner/s
Versus
The Learned Registrar General, Patna High Court
.... .... Respondent/s
======================================================
With
Civil Writ Jurisdiction Case No.16246 of 2014
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Madhuri Kumari
.... .... Petitioner/s
Versus
The Registrar General, Patna High Court
.... .... Respondent/s
======================================================
With
Civil Writ Jurisdiction Case No.16583 of 2014
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Arvind Kumar Pradhan
.... .... Petitioner/s
Versus
The Registrar General, Patna High Court
.... .... Respondent/s
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Appearance :
(In CWJC No.25652 of 2013)
For the Petitioner/s : Mr. Chandra Kant, Adv.
For the Respondent/s : Mr. Bindhyachal Singh, Adv.
(In CWJC No.16246 of 2014)
For the Petitioner/s : Mr. Amit Prakash, Adv.
For the Respondent/s : Mr. Bindhyachal Singh, Adv.
(In CWJC No.16583 of 2014)
For the Petitioner/s : Mr. Avinash, Adv.
For the Respondent/s : Mr. Gyan Prakash Ojha, Adv.
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
4 22-10-2014Learned counsel for the Patna High Court appears to submit that instructions has been received and that a counter affidavit would be filed without any further delay.
Enabling them to do so put up on 12.11.2014 under the heading 'For Admission-I'.
(Jyoti Saran, J) Bibhash/-
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