Madhya Pradesh High Court
Harish vs Suresh Kumar on 24 February, 2022
Author: Anil Verma
Bench: Anil Verma
1 The High Court Of Madhya Pradesh SA No. 703 of 2021 (HARISH Vs SURESH KUMAR AND OTHERS) Indore, Dated : 24-02-2022 Parties through counsel.
As prayed by counsel for the appellant, list the matter after two weeks. I.R if any to continue till the next date of hearing.
(ANIL VERMA) JUDGE amol Signature Not Verified SAN Digitally signed by AMOL N MAHANAG Date: 2022.02.25 12:20:28 PST