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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

(1)The post shall be held by the person so appointed for a tenure ordinarily not exceeding three years which may be extended by the Director General of Police or an officer authorized by him in this behalf for further term not exceeding two years at a time but the total tenure at a stretch shall not exceed six years in any case:Provided that a person may on his/her will again apply for appointment to the Squad after completion of his/her tenure.